COURT ARCHIVE

Delhi High Court judgments

1,29,946 judgments · page 853 of 6,498

High Courts24 Mar 2025Disposed Of

Savjal Ansari Vs State Ncyt Of Delhi

Delhi High Court · (2025) 03 DEL CK 1122

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 201, 302

High Courts24 Mar 2025Disposed Of

Rajni Singh Vs Chattar Singh Saini (Deceased) Thr Lr & Ors

Delhi High Court · (2025) 03 DEL CK 1121

Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10(4), Order 7 Rule 11

High Courts24 Mar 2025Disposed Of

Savera Realty Pvt Ltd Vs Sabyasachi Chakorborty

Delhi High Court · (2025) 03 DEL CK 1120

Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 4

High Courts24 Mar 2025Disposed Of

Avalon Projects A Unit Of Grj Distributors And Developers Private Limited Vs Suresh Chandra Goyal

Delhi High Court · (2025) 03 DEL CK 1115

Constitution of India, 1950 - Article 227

High Courts24 Mar 2025Disposed Of

Avalon Projects A Unit Of Grj Distributors And Developers Private Limited Vs Narendra Kumar Goyal

Delhi High Court · (2025) 03 DEL CK 1102

Constitution of India, 1950 - Article 227

High Courts24 Mar 2025Disposed Of

M/S. Gurudutt Kailash Chand Sharma Vs Yashansh Construction Pvt. Ltd. & Ors

Delhi High Court · (2025) 03 DEL CK 1101

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 2(2), 2(14), 96, Order 7 Rule 11

High Courts24 Mar 2025Dismissed

Westend Green Farms Society Vs Kapil Kumaria & Anr

Delhi High Court · (2025) 03 DEL CK 1100

Code of Civil Procedure, 1908 - Order 7 Rule 11

High Courts24 Mar 2025Dismissed

Lt. Col. Shaji Joseph (Retd.) Vs Union Of India And Ors

Delhi High Court · (2025) 03 DEL CK 1097

Central Civil Services (Pension) Rules 1972 - Rule 48, 48A, 48A(1), 67, 67(1)

High Courts21 Mar 2025Disposed Of

Sunil Kumar Vs The State

Delhi High Court · (2025) 03 DEL CK 1944

Indian Succession Act, 1925-Section 278, 232(a)Hindu Succession Act, 1956-Section 8, 15(1)(a)

High Courts21 Mar 2025Allowed

K S Forge Metal Pvt Ltd Vs Sh K K Aggarwal Since Deceased Through His Legal Heirs Smt. Deepika Aggarwal & Ors.

Delhi High Court · (2025) 03 DEL CK 1823

CPC-Section 10, Order VI Rule 17Amendment Act 46 of 1999Amendment Act 22 of 2002

High Courts21 Mar 2025Dismissed

Sh. Bijinder Saxena & Anr. Vs Sh. Mohinder Kumar Sharma @ Mohinder Sharma

Delhi High Court · (2025) 03 DEL CK 1804

CPC-Section 10

High Courts21 Mar 2025Disposed Of

Shakti Kumar Pawar Vs Smt Shashi Gosain

Delhi High Court · (2025) 03 DEL CK 1783

CPC-Order XXXIX Rule 10

High Courts21 Mar 2025Disposed Of

Ramesh Chandra Vs The Directorate Of Enforcement

Delhi High Court · (2025) 03 DEL CK 2105

Indian Penal Code, 1860-Sections 34, 201, 406, 409, 420, 120-BPrevention of Money Laundering Act, 2002-Sections 3, 4, 45 (including the proviso to Section 45(1) and Section 45(1)(ii), 45(1)(iii)), 50Prevention of Corruption Act, 1988-Sections 7, 7(A), 8, 9, 10, 12, 13

High Courts21 Mar 2025Dismissed

Commissioner Of Customs (ICD Import) Vs Suzuki Motorcycle India Pvt Ltd.

Delhi High Court · (2025) 03 DEL CK 2093

Customs Act, 1962-Sections 12, 14, 25, 27Customs Tariff Act, 1975-Sections 1, 2, 3; First Schedule, Second Schedule

High Courts21 Mar 2025Disposed Of

Minda Spectrum Advisory Limited & Ors. Vs Jagdish Kumar & Anr.

Delhi High Court · (2025) 03 DEL CK 2084

CPC-Order VIII Rule 10 read with Order XIII-ATrade Marks Act, 1999-Sub-Section (1) of Section 135Delhi High Court (Original Side) Rules, 2018-Rule 3, 5 of Chapter XXIII

High Courts21 Mar 2025Dismissed

Mohd Nasim Vs The State NCT Of Delhi

Delhi High Court · (2025) 03 DEL CK 2083

BNSS-Section 482Cr. PC-Section 438IPC-Section 302, 114, 34

High Courts21 Mar 2025Dismissed

Ishwar Vs State (NCT Of Delhi)

Delhi High Court · (2025) 03 DEL CK 2070

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 482, 438IPC-Section 420, 467, 468, 471, 120-B, 448, 380, 411

High Courts21 Mar 2025Disposed Of

Kotak Mahindra Bank Ltd Vs Directorate Of Enforcement & Ors.

Delhi High Court · (2025) 03 DEL CK 2064

Prevention of Money Laundering Act, 2002-Section 42, 26Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002

High Courts21 Mar 2025Disposed Of

Mansura Brush Works Through Its Proprietor Mohammad Hashim Vs Commissioner Of Delhi Goods And Service Tax DGST & Ors.

Delhi High Court · (2025) 03 DEL CK 2047

Constitution of India-Article 226Central Goods and Services Tax Rules, 2017-Rule 21A, 21(a)CGST Act/DGST Act

High Courts21 Mar 2025Dismissed

Narinder Kumar Vs Usha Rani Tuteja & Ors.

Delhi High Court · (2025) 03 DEL CK 1723

Indian Succession Act, 1925-Section 299, 63Indian Evidence Act, 1872-Section 68