High Courts02 Apr 2025Dismissed

Neeti Sharma Vs Saranjit Singh

Delhi High Court · (2025) 04 DEL CK 1854

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 223, 223(1), 212, 356(2)Code of Criminal Procedure, 1973-Section 482, 200, 202, 192Negotiable Instruments Act, 1881-Section 138, 142, 145
High Courts02 Apr 2025Allowed

ANI Media Pvt. Ltd. Vs Wikimedia Foundation Inc & Ors.

Delhi High Court · (2025) 04 DEL CK 1850

Constitution of India-Article 21, 19(2)Information Technology Act, 2000-Section 69-A, 79, 79(1), 79(2), 79(3), 79(3)(b), 87, 65 to 67-B, 71, 72-A, 73 and 74Information Technology (Intermediaries Guidelines) Rules, 2011-Rule 3, 3(2), 3(3), 3(4)
High Courts02 Apr 2025

State Vs Dinesh Tiwari & Anr.

Delhi High Court · (2025) 04 DEL CK 1802

Code of Criminal Procedure, 1973-Section 397, 161Maharashtra Control of Organized Crime Act, 1999-Section 23, 3, 3(1), 3(2), 3(3), 3(4), 3(5), 2(1)(d), 2(1)(e), 2(1)(f), 18, 18(1), 18(3), 18(4), 18(5), 18(6)Indian Evidence Act, 1872-Section 25, 26
High Courts02 Apr 2025Dismissed

Monu @ Sandeep Vs State Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 0936

Code of Criminal Procedure, 1973 - Section 167(2), 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 41(2), 42, 42(1), 50, 55, 61, 85
High Courts02 Apr 2025Disposed Of

Mukesh Kumar Vs National Power Training Institute And Ors

Delhi High Court · (2025) 04 DEL CK 0935

Indian Penal Code , 1860 - Section 193, 228Rights of Persons with Disabilities Act, 1995 - Section 58, 59, 63, 195Rights of Persons with Disabilities Act, 2016 - Section 3, 20, 21, 44, 45, 46, 74, 75, 75(1)(b), 76, 76(1), 77, 77(2), 89, 102