High Courts02 Apr 2025Disposed Of
Jai Chand Vs Union Of India Through Ministry Of Defence & Anr.
Delhi High Court · (2025) 04 DEL CK 1843
COURT ARCHIVE
Delhi High Court judgments
1,29,939 judgments · page 839 of 6,497
High Courts02 Apr 2025Dismissed
Vandana Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1841
Constitution of India-Entry 6, List II of Seventh Schedule
High Courts02 Apr 2025Dismissed
Gagan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1840
IAS (Appointment by Competitive Examination) Regulations, 1955-Regulation 4(ii)Civil Services Examination Rules, 1992-Rule 6(a)
High Courts02 Apr 2025Allowed
Chime Financial, Inc Vs The Registrar Of Trade Marks
Delhi High Court · (2025) 04 DEL CK 1972
Trade Marks Act, 1999-Section 11(1), 11(1)(a), 11(1)(b), 12
High Courts02 Apr 2025Allowed
Glanbia Performance Nutrition Limited Vs Hercules Nutra Pvt. Ltd. & Anr.
Delhi High Court · (2025) 04 DEL CK 1971
Trade Marks Act-Sections 11, 18, 57
High Courts02 Apr 2025Dismissed
Staff Selection Commission & Anr. Vs Gaurav Kumar
Delhi High Court · (2025) 04 DEL CK 1836
Constitution of India-Article 226
High Courts02 Apr 2025Dismissed
Govt Of NCT Of Delhi & Anr. Vs Navneet Singh
Delhi High Court · (2025) 04 DEL CK 1835
High Courts02 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Lmus Deepak Gaur
Delhi High Court · (2025) 04 DEL CK 1834
Regulations for the Medical Services of Armed Forces 2010-Regulation 423(a)
High Courts02 Apr 2025Dismissed
Staff Selection Commission & Anr. Vs Kamlesh Kumar Meena
Delhi High Court · (2025) 04 DEL CK 1832
Constitution of India-Article 226
High Courts02 Apr 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Ravi Pratap
Delhi High Court · (2025) 04 DEL CK 1831
Constitution of India-Article 226
High Courts02 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Wo Trilochan Pradhan
Delhi High Court · (2025) 04 DEL CK 1820
2008 Entitlement Rules-Rule 75
High Courts02 Apr 2025Disposed Of
Mars Incorporated Vs The Registrar Of Trademarks & Ors.
Delhi High Court · (2025) 04 DEL CK 1817
Trade Marks Act, 1999-Section 21, 21(2), 91Trade Marks Rules, 2017-Rule 18, 18(2), 42
High Courts02 Apr 2025Allowed
Star India Private Limited Vs Magicwin.Games & Ors.
Delhi High Court · (2025) 04 DEL CK 1814
Copyright Act, 1957-Section 37Public Gambling Act, 1867Code of Civil Procedure, 1908-Order I Rule 10, VIII Rule 10
High Courts02 Apr 2025Dismissed
Ex Cpl Deepak Kumar Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 1808
Air Force Act, 1950-Section 20(3)Air Force Rules, 1969-Rule 18Constitution of India-Article 226
High Courts02 Apr 2025
M/S Raj International Vs Additional Commissioner CGST Delhi West & Ors.
Delhi High Court · (2025) 04 DEL CK 1952
High Courts02 Apr 2025Dismissed
Staff Selection Commission & Anr. Vs Vijay Kumar
Delhi High Court · (2025) 04 DEL CK 1941
High Courts02 Apr 2025Disposed Of
A N Prasad Vs Central Bureau Of Investigation
Delhi High Court · (2025) 04 DEL CK 1910
Code of Criminal Procedure, 1973-Section 482Prevention of Corruption Act, 1988-Section 7, 12, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20, 134(1)(d)IPC-Section 120B
High Courts02 Apr 2025Dismissed
Moirangthem Anand Singh Vs National Investigation Agency (NIA)
Delhi High Court · (2025) 04 DEL CK 1906
Indian Penal Code, 1860-Sections 120B, 121A, 122, 170, 174A, 153A, 294(b), 307, 333, 384, 416, 419, 506Unlawful Activities (Prevention) Act, 1967-Sections 10, 13, 15, 16, 17, 18, 18B, 20, 22, 23, 38, 39, 43D, 43D(5), Chapters IV and VIArms Act-Section 25 (1-A)
High Courts02 Apr 2025
UOI & Ors. Vs Kamalini Nagrajan Dutt & Ors.
Delhi High Court · (2025) 04 DEL CK 1905
High Courts02 Apr 2025Disposed Of
Prakash Lal Khera Vs State & Anr.
Delhi High Court · (2025) 04 DEL CK 1901
Code of Criminal Procedure, 1973-Section 482, 200, 197, 197(1)Indian Penal Code, 1860-Section 304A, 299, 304(II)