COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 786 of 6,464

High Courts05 May 2025Dismissed

K.P.R. Nair Vs Meenakshi Sardana & Anr.

Delhi High Court · (2025) 05 DEL CK 2527

Indian Succession Act, 1925-Sections 263, 276, 278, 283, 283(1)(c), 283(3), 299 and 317; Section 263, Illustration (ii)Hindu Succession Act, 1956-Sections 8, 8(b), 9, 15, 15(1), 15(1)(b), 15(2), 15(2)(b), 15(2)(d), 16 and Class II of the ScheduleLimitation Act, 1963-Article 137 and Section 17

High Courts05 May 2025Allowed

Simran Gill Vs Jaiwant Gill Alias Jaiwant S. Gill Alias Gunu & Ors.

Delhi High Court · (2025) 05 DEL CK 2554

Indian Succession Act-Section 384, 299, 276, 263, 59, 192, 89Code of Civil Procedure, 1908-Section 104, Order XLIII, VII Rule 11, IX Rule 9, 151Limitation Act-Section 5

High Courts05 May 2025Dismissed

Mrs Daisy Rajpal Vs Sh Pukhraj Singh

Delhi High Court · (2025) 05 DEL CK 2567

Constitution of India-Article 227Code of Civil Procedure-Section 151, Order 8 Rule 1, 7 Rule 1

High Courts05 May 2025Dismissed

Pradip Barman Vs State of NCT of Delhi

Delhi High Court · (2025) 05 DEL CK 2602

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 50, 52A, 37, 37(1)(b)

High Courts05 May 2025Dismissed

Arjun Sarkar Vs State Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2590

Bharatiya Nagarik Suraksha Sanhita, 2023 (BNSS)-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS Act)-Sections 20, 29, 50, 52A, 37, 37(1)(b)

High Courts05 May 2025Disposed Of

Narender Vs State Govt. Ofnct Of Delhi

Delhi High Court · (2025) 05 DEL CK 2603

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(l)/3(5)Arms Act, 1959-Section 27

High Courts05 May 2025Disposed Of

Kartar Singh Vs State (NCT) Delhi

Delhi High Court · (2025) 05 DEL CK 2604

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 380, 457

High Courts05 May 2025Disposed Of

Sunil Yadav & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2605

Constitution of India-Article 226/227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 498A, 406, 34

High Courts05 May 2025Dismissed

Union Of India & Ors. Vs Junior Warrant Officer Jai Bhagwan (Retd) Perm

Delhi High Court · (2025) 05 DEL CK 2647

Constitution of India-Article 226

High Courts05 May 2025Dismissed

Pardeep Kumar & Ors. Vs T V Somanathan, IAS & Anr.

Delhi High Court · (2025) 05 DEL CK 2653

High Courts05 May 2025Disposed Of

Anshuman Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2655

High Courts05 May 2025Allowed

Landcraft Developers Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle 27 Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2667

Income Tax Act, 1961-Section 153C, 153B, 132, 132A

High Courts05 May 2025Allowed

Landcraft Developers Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle 27, Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2668

Income Tax Act, 1961-Section 153C, 153B, 132, 132A

High Courts05 May 2025Disposed Of

Vaibhav Jindal Vs Sales Tax Officer & Anr.

Delhi High Court · (2025) 05 DEL CK 2693

Central Goods and Services Tax Act, 2017-Section 73, 168ATelangana GST Act-Section 73

High Courts05 May 2025Disposed Of

Neelgiri Poly Plast Vs Commissioner Of Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2701

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts05 May 2025Disposed Of

M/s. Shanti Swaroop Nikhil Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2702

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts05 May 2025Disposed Of

MBL Infrastructure Limited Vs Department Of Trade And Taxes Government Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2704

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts05 May 2025Disposed Of

Sandeep Garg Vs Sales Tax Officer Class II AVATO Ward 66 Zone 4 Delhi

Delhi High Court · (2025) 05 DEL CK 2711

Constitution of India-Article 226, 227Central Goods and Service Tax Act, 2017-Section 107

High Courts05 May 2025Allowed

The Foundry Visionmongers Limited Vs Singarajan VFX Private Limited & Anr.

Delhi High Court · (2025) 05 DEL CK 2777

Copyright Act, 1957Delhi High Court (Original Side) Rules 2018-Rule 3Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 20, 31

High Courts05 May 2025Disposed Of

Puja Agarwal Vs Pravesh Narula

Delhi High Court · (2025) 05 DEL CK 2778

Constitution of India-Article 227CPC-Order 6 Rule 17