Bharatiya Nagarik Suraksha Sanhita-Section 438, 438(1), 438(2), 438(3), 439, 528Criminal Procedure Code-Section 311, 397, 397(1), 397(2), 482Negotiable Instruments Act-Section 138

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High Courts05 May 2025Allowed

Sayan Ghosh & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2439

IPC-Section 498A, 406, 34

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High Courts05 May 2025Disposed Of

Sunita Arora Vs Sadhna Batra & Anr.

Delhi High Court · (2025) 05 DEL CK 2470

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High Courts05 May 2025Dismissed

Satyajeet Samanta & Anr. Vs Shraddha Nanda & Anr.

Delhi High Court · (2025) 05 DEL CK 2475

Constitution of India-Article 227

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High Courts05 May 2025Disposed Of

M/s Ashok Aggarwal And Sons Vs Amrose Singapore Pte. Ltd & Ors.

Delhi High Court · (2025) 05 DEL CK 2476

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High Courts05 May 2025Disposed Of

Soni Gupta Vs Gaurav Garg

Delhi High Court · (2025) 05 DEL CK 2478

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High Courts05 May 2025Disposed Of

M/s Varun Hosiery @ Le Chic Vs Manik Chand

Delhi High Court · (2025) 05 DEL CK 2479

CPC-Order VI Rule 17Constitution of India-Article 227

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High Courts05 May 2025Disposed Of

Kamal Kishore @ Kamal Malhotra Vs Arun Kumar Malhotra

Delhi High Court · (2025) 05 DEL CK 2480

CPC-Order XIV Rule 5, II Rule 2

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High Courts05 May 2025Disposed Of

Naresh Shakya Vs Ravinder Singh

Delhi High Court · (2025) 05 DEL CK 2481

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High Courts05 May 2025Disposed Of

Virender Sharma & Anr. Vs Monica Bhardwaj & Anr.

Delhi High Court · (2025) 05 DEL CK 2482

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)

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High Courts05 May 2025Disposed Of

Surender Jindal Vs Om Prakash & Ors.

Delhi High Court · (2025) 05 DEL CK 2483

CPC-Section VII Rule 11 (a), Order VII Rule 11 (d), VII Rule 11

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High Courts05 May 2025Disposed Of

Pal Singh Proprietor Vs Vipin Gupta

Delhi High Court · (2025) 05 DEL CK 2484

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High Courts05 May 2025Disposed Of

Pineview Technology Private Limited Vs Mittal Extrusion Works Private Limited & Anr.

Delhi High Court · (2025) 05 DEL CK 2485

CPC-Order XII Rule 6

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High Courts05 May 2025Disposed Of

Rozy Vs Sanjeev Bajaj

Delhi High Court · (2025) 05 DEL CK 2487

Hindu Marriage Act, 1955-Section 24

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High Courts05 May 2025Disposed Of

Jayant Ghadia Vs District And Session Judge HQ Administrative Judge Central Tis Hazari Court Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2488

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High Courts05 May 2025Disposed Of

Naresh Kumar Nagpal Vs Mahender Nagpal & Anr.

Delhi High Court · (2025) 05 DEL CK 2490

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