High Courts09 Jun 2025Disposed Of
Kairosoft Ai Solutions Limited & Anr Vs Securities And Exchange Board Of India & Ors
Delhi High Court · (2025) 06 DEL CK 0587
Constitution of India, 1950 - Article 14, 226, 226(2)
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Delhi High Court judgments
1,27,722 judgments · page 714 of 6,387
High Courts06 Jun 2025
Seema Das Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 06 DEL CK 1288
Constitution of India-Article 226, 19(1)(g), 21DUSIB Act, 2010-Section 2(f), 2(g), 10(1), 10(3)Delhi Development Act, 1957
High Courts06 Jun 2025
Dr Ved Prakash Tyagi Vs Union Of India Through Secretary Ministry Of AYUSH & Ors.
Delhi High Court · (2025) 06 DEL CK 1286
Constitution of India-Article 226, 16, 217(2), 217(1)National Commission for Indian System of Medicine Act 2020-Section 3, 4, 4(2), 5(1), 19Indian Medicine Central Council Act 1970
High Courts06 Jun 2025Disposed Of
Anam Khan Vs Consortium Of National Law Universities
Delhi High Court · (2025) 06 DEL CK 1284
Constitution of India-Article 226, 32Industrial Disputes Act, 1947
High Courts06 Jun 2025Dismissed
Dr Raghunandan Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 06 DEL CK 1274
Constitution of India-Article 226The National Commission for Indian System of Medicine Act, 2020-Section 3, 18, 18(1), 18(2), 19, 19(2), proviso to Section 19(2)Right to Information Act, 2005
High Courts06 Jun 2025Disposed Of
Mobinuddin Shaikh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 06 DEL CK 1259
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120-B, 34, 411, 201
High Courts06 Jun 2025
Vineet Gupta Vs Union Of India And Ors. & Anr.
Delhi High Court · (2025) 06 DEL CK 1254
Code of Civil Procedure, 1908-Section 151Prevention of Money Laundering Act, 2002-Section 4Constitution of India-Article 21
High Courts06 Jun 2025Disposed Of
M/s Unilec Engineers Ltd. Vs HPL Electric Power Ltd.
Delhi High Court · (2025) 06 DEL CK 1317
Constitution of India-Article 227CPC-Order VI Rule 15A, XI Rule 1, XI Rule 1(4), XI Rule 1(5), XI Rule 1(c)(ii), XI Rule 7(c), XI Rule 7(c)(1), XI Rule 10Commercial Courts Act, 2015
High Courts06 Jun 2025Dismissed
Dr Raghunandan Sharma Vs Union Of India & Ors
Delhi High Court · (2025) 06 DEL CK 0583
Constitution of India, 1950 - Article 226National Commission for Indian System of Medicine Act, 2020 - Section 3, 18, 18(1), 18(2), 19, 19(2)
High Courts06 Jun 2025Allowed
Dr Ved Prakash Tyagi Vs Union Of India Through Secretary Ministry Of Ayush & Ors
Delhi High Court · (2025) 06 DEL CK 0582
Constitution of India, 1950 - Article 16, 217(1), 217(2), 226National Commission for Indian System of Medicine Act 2020 - Section 3, 4, 4(2), 5(1)
High Courts06 Jun 2025Disposed Of
M/s Unilec Engineers Ltd Vs HPL Electric Power Ltd
Delhi High Court · (2025) 06 DEL CK 0581
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 15A, Order 11 Rule 1, Order 11 Rule 1(1)(c)(ii), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 7(c)(1)
High Courts06 Jun 2025Disposed Of
Ayush Agrawal Vs Consotium Of National Law Universities
Delhi High Court · (2025) 06 DEL CK 0580
Constitution of India, 1950 - Article 32, 226
High Courts06 Jun 2025Disposed Of
Nitika Vs Consortium Of National Law Universities
Delhi High Court · (2025) 06 DEL CK 0579
Constitution of India, 1950 - Article 32, 226
High Courts06 Jun 2025Disposed Of
Anam Khan Vs Consortium Of National Law Universities
Delhi High Court · (2025) 06 DEL CK 0578
Constitution of India, 1950 - Article 32, 226
High Courts05 Jun 2025Dismissed
Imran Ali @ Samir Vs The State NCT Of Delhi
Delhi High Court · (2025) 06 DEL CK 1237
BNSS-Section 483Cr. PC-Section 439NDPS Act-Section 15, 25, 29, 37, 42, 43, 50
High Courts05 Jun 2025Allowed
M/S Best Buildwell Pvt. Ltd. & Ors. Vs M/S R.D. Sales
Delhi High Court · (2025) 06 DEL CK 1197
Bharatiya Nagarik SurakshaSanhita, 2023-Section 528CGST Act, 2017-Section 83Negotiable Instruments Act, 1881-Section 138
High Courts05 Jun 2025Disposed Of
Delhi Public School Dwarka Vs National Commission For Protection Of Child Rights & Ors.
Delhi High Court · (2025) 06 DEL CK 1194
Delhi School Education Act and Rules, 1973-Rule 35
High Courts05 Jun 2025Allowed
M/s Best Buildwell Pvt. Ltd. & Ors Vs M/s R.D. Sales
Delhi High Court · (2025) 06 DEL CK 0575
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Negotiable Instruments Act, 1881 - Section 138Central Goods and Services Tax Act, 2017 - Section 83
High Courts05 Jun 2025Dismissed
Imran Ali @ Samir Vs State Nct Of Delhi
Delhi High Court · (2025) 06 DEL CK 0574
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 15, 25, 29, 37, 42, 43, 50
High Courts05 Jun 2025Disposed Of
Delhi Public School Dwarka Vs National Commission For Protection Of Child Rights And Ors
Delhi High Court · (2025) 06 DEL CK 0573
Delhi School Education Act and Rules, 1973 - Rule 35