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Delhi High Court judgments

1,27,420 judgments · page 712 of 6,371

High Courts09 Jun 2025Dismissed

Nikund Kumar Jha Vs State Of Nct Delhi & Anr

Delhi High Court · (2025) 06 DEL CK 0618

Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 34, 328, 354A, 376, 376D, 406, 494, 498AProtection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts09 Jun 2025Dismissed

Priya Lodhi @ Neha Vs State Nct Of Delhi

Delhi High Court · (2025) 06 DEL CK 0594

Indian Penal Code, 1860 - Section 109, 323, 328, 363, 370, 376, 506, 509Protection of Children from Sexual Offences Act, 2012 - Section 6, 17Immoral Traffic in Women and Girls Act, 1956 - Section 3, 4
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High Courts09 Jun 2025Dismissed

Bharat Kumar Ahluwalia Vs Achla Chaudhary & Anr

Delhi High Court · (2025) 06 DEL CK 0592

Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 7 Rule 11(c)Fee Act, 1870 - Section 7(iv)(b)Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 37, 37(1)
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High Courts09 Jun 2025Dismissed

Vedpal Singh Tanwar Vs Directorate Of Enforcement

Delhi High Court · (2025) 06 DEL CK 0590

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120B, 420, 463, 471Prevention of Money Laundering Act, 2002 - Section 3, 4, 24, 44, 45, 50, 65, 70
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