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Delhi High Court judgments

1,27,061 judgments · page 708 of 6,354

High Courts09 Jun 2025Dismissed

Vedpal Singh Tanwar Vs Directorate Of Enforcement

Delhi High Court · (2025) 06 DEL CK 0590

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120B, 420, 463, 471Prevention of Money Laundering Act, 2002 - Section 3, 4, 24, 44, 45, 50, 65, 70
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High Courts06 Jun 2025Dismissed

Dr Raghunandan Sharma Vs Union Of India & Ors.

Delhi High Court · (2025) 06 DEL CK 1274

Constitution of India-Article 226The National Commission for Indian System of Medicine Act, 2020-Section 3, 18, 18(1), 18(2), 19, 19(2), proviso to Section 19(2)Right to Information Act, 2005
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High Courts06 Jun 2025Disposed Of

Mobinuddin Shaikh Vs State Of Nct Of Delhi

Delhi High Court · (2025) 06 DEL CK 1259

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120-B, 34, 411, 201
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High Courts06 Jun 2025Disposed Of

M/s Unilec Engineers Ltd Vs HPL Electric Power Ltd

Delhi High Court · (2025) 06 DEL CK 0581

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 15A, Order 11 Rule 1, Order 11 Rule 1(1)(c)(ii), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 7(c)(1)
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