High Courts09 Jun 2025Allowed
Manoj Saw Vs Ramneek Sabarwal & Anr.
Delhi High Court · (2025) 06 DEL CK 1318
Indian Penal Code, 1860-Section 279/337
COURT ARCHIVE
Delhi High Court judgments
1,27,000 judgments · page 707 of 6,350
High Courts09 Jun 2025
Bharat Kumar Ahluwalia Vs Achla Chaudhary & Anr.
Delhi High Court · (2025) 06 DEL CK 1315
Code of Civil Procedure, 1908-Order VII Rule 11(c)Court Fee Act, 1870-Article 17(vi) of Schedule II, 17(6) of Schedule II, 7(iv), Section 7(iv)(b)Hindu Succession Act, 1956-Section 6
High Courts09 Jun 2025Dismissed
Nikund Kumar Jha Vs State Of Nct Delhi & Anr.
Delhi High Court · (2025) 06 DEL CK 1307
IPC-Section 498A, 406, 34, 376, 328, 354A, 376D, 494POCSO Act-Section 6CrPC-Section 164
High Courts09 Jun 2025Dismissed
Priya Lodhi @ Neha Vs State NCT Of Delhi
Delhi High Court · (2025) 06 DEL CK 1306
IPC-Section 363, 376, 109, 370, 328, 323, 506, 509POCSO-Section 6, 17ITP Act-Section 3, 4
High Courts09 Jun 2025Allowed
Talib Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 06 DEL CK 1304
IPC-Section 394, 397, 411, 120B, 34Arms Act-Section 27, 54, 59
High Courts09 Jun 2025Dismissed
State Govt. Of NCT Of Delhi Vs Bal Mukund & Ors.
Delhi High Court · (2025) 06 DEL CK 1302
Indian Penal Code, 1860-Sections 324, 323, 34Code of Criminal Procedure, 1973-Section 378, 378(3)
High Courts09 Jun 2025Dismissed
Hindustan Hydraulics Pvt. Ltd. Vs Union Of India
Delhi High Court · (2025) 06 DEL CK 1293
Arbitration & Conciliation Act, 1996-Section 34
High Courts09 Jun 2025Dismissed
Vedpal Singh Tanwar Vs Directorate Of Enforcement
Delhi High Court · (2025) 06 DEL CK 1292
Prevention of Money Laundering Act, 2002-Section 3, 4, 24, 44, 45, 50, 65, 70Bharatiya Nagarik Suraksha Sanhita-Section 483Environment (Protection) Act-Section 15, 16, 19
High Courts09 Jun 2025Disposed Of
Lovee Narula Vs Directorate Of Enforcement
Delhi High Court · (2025) 06 DEL CK 1188
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Sections 45, 3 and 4
High Courts09 Jun 2025Dismissed
Nikund Kumar Jha Vs State Of Nct Delhi & Anr
Delhi High Court · (2025) 06 DEL CK 0618
Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 34, 328, 354A, 376, 376D, 406, 494, 498AProtection of Children from Sexual Offences Act, 2012 - Section 6
High Courts09 Jun 2025Dismissed
Universal Sompo General Insurance Company Ltd Vs Sh. Dinesh Kumar Singh & Ors
Delhi High Court · (2025) 06 DEL CK 0605
Indian Penal Code, 1860 - Section 279, 304Motor Vehicles Act, 1988 - Section 173Income Tax Act, 1961 - Section 192(I), 201(1A)
High Courts09 Jun 2025Disposed Of
State Govt. Of Nct Of Delhi Vs Bal Mukund And Ors
Delhi High Court · (2025) 06 DEL CK 0604
Code of Criminal Procedure, 1973 - Section 378(3)Indian Penal Code, 1860 - Section 34, 323, 324
High Courts09 Jun 2025Dismissed
Barun Bhanot Vs M/s Annie Impexpo Marketing Pvt Ltd & Anr
Delhi High Court · (2025) 06 DEL CK 0603
Negotiable Instruments Act, 1881 - Section 118, 138, 138(b), 139Evidence Act, 1872 - Section 114
High Courts09 Jun 2025Allowed
Manoj Saw Vs Ramneek Sabarwal & Anr
Delhi High Court · (2025) 06 DEL CK 0602
Indian Penal Code, 1860 - Section 279, 337
High Courts09 Jun 2025Dismissed
Shailender Singh @ Sonu Vs State, Nct Of Delhi
Delhi High Court · (2025) 06 DEL CK 0597
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 201, 302, 365, 376, 392, 411
High Courts09 Jun 2025Disposed Of
Lovee Narula Vs Directorate Of Enforcement
Delhi High Court · (2025) 06 DEL CK 0596
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Prevention of Money Laundering Act, 2002 - Section 3, 4, 45
High Courts09 Jun 2025Dismissed
Priya Lodhi @ Neha Vs State Nct Of Delhi
Delhi High Court · (2025) 06 DEL CK 0594
Indian Penal Code, 1860 - Section 109, 323, 328, 363, 370, 376, 506, 509Protection of Children from Sexual Offences Act, 2012 - Section 6, 17Immoral Traffic in Women and Girls Act, 1956 - Section 3, 4
High Courts09 Jun 2025Allowed
Talib Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 06 DEL CK 0593
Indian Penal Code, 1860 - Section 34, 120B, 394, 397, 411Arms Act, 1959 - Section 27, 54, 59
High Courts09 Jun 2025Dismissed
Bharat Kumar Ahluwalia Vs Achla Chaudhary & Anr
Delhi High Court · (2025) 06 DEL CK 0592
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 7 Rule 11(c)Fee Act, 1870 - Section 7(iv)(b)Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 37, 37(1)
High Courts09 Jun 2025Dismissed
Hindustan Hydraulics Pvt Ltd Vs Union Of India
Delhi High Court · (2025) 06 DEL CK 0591
Arbitration and Conciliation Act, 1996 - Section 34