High Courts20 Sept 1971
Eldee Velvet and Silk Mills Pvt. Ltd Vs Anant Ram Whig
Delhi High Court · (1971) ILR Delhi 249
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 6,526 of 6,586
High Courts20 Sept 1971
Adarsh Woollen Industries, Panipat and Others Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 119
High Courts17 Sept 1971
B.K. Khanna and Co. (P) Ltd. Vs K.C. Nahar and Others
Delhi High Court · (1971) ILR Delhi 366
High Courts17 Sept 1971
Ved Parkash Sachdeva Vs Mohani Sachdeva
Delhi High Court · (1971) 2 ILR Delhi 447 : (1971) ILR Delhi 447
High Courts17 Sept 1971
Commissioner of Income Tax, Delhi, New Delhi Vs Rajinder Nath and Others
Delhi High Court · (1972) ILR Delhi 312 : (1972) 85 ITR 296
High Courts17 Sept 1971
Municipal Corporation of Delhi Vs Palace Cinema and Another
Delhi High Court · (1972) ILR Delhi 163
High Courts17 Sept 1971
Employees State Insurance Corporation Vs Shanker Lal
Delhi High Court · (1972) RLR 17
High Courts17 Sept 1971
New Delhi Municipal Committee and Another Vs Ram Saran Dass
Delhi High Court · (1972) ILR Delhi 708
High Courts16 Sept 1971
Union of India and Others Vs Jai Dayal and Others
Delhi High Court · (1972) ILR Delhi 363
High Courts16 Sept 1971
Dharam Devi and Others Vs Bishamber Nath
Delhi High Court · (1971) ILR Delhi 661
High Courts16 Sept 1971
Kirti Kumari Baji Saffiba of Rewa Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 677
High Courts15 Sept 1971
R.C. Sood and Co. Pvt. Ltd. Vs Chawali Devi Chaijhan and Others
Delhi High Court · (1971) ILR Delhi 741
High Courts14 Sept 1971
Management of Band Box (P) Ltd. Vs Suresh Kumar and Another
Delhi High Court · (1971) ILR Delhi 465
High Courts14 Sept 1971
Chhabra Electric Store Vs The Chief Commissioner
Delhi High Court · (1971) ILR Delhi 362 : (1972) 30 STC 85
High Courts13 Sept 1971Dismissed
Mukho Devi and Others Vs Syed Hassen Zaheer and Another
Delhi High Court · (1972) ACJ 63
High Courts13 Sept 1971
Raj Rani Vs Moolan Bai and Others
Delhi High Court · AIR 1972 Delhi 236 : (1972) 1 ILR Delhi 102
High Courts13 Sept 1971
O.N. Talwar Vs The Collector of Stamps
Delhi High Court · (1971) 7 DLT 319 : (1972) 1 ILR Delhi 137
High Courts13 Sept 1971
Lord Krishna Sugar Mills Ltd. Vs Smt. Abnash Kaur
Delhi High Court · (1974) 44 CompCas 210