COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,403 of 6,464
Shree Mandir Sita Ramji, Pilani Vs Lt. Governor and Others
Delhi High Court · (1972) ILR Delhi 75(2)
Harish Chandra Saxena Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 110
Shrikishen Das Gupta and Another Vs Delhi Administration and Others
Delhi High Court · (1972) ILR Delhi 27
Aflatoon and Others Vs Lt. Governor and Others
Delhi High Court · (1971) ILR Delhi 311
Chinnamma Raini Guptara Vs Dewan Harish Chand
Delhi High Court · AIR 1972 Delhi 186 : (1972) ILR Delhi 353
Ram Nath Chitroy Konwal Vs Union of India
Delhi High Court · (1971) ILR Delhi 226
Subhash Chander Vs Ram Singh and Others
Delhi High Court · (1972) ACJ 58 : AIR 1972 Delhi 189
Chhajjumal Sumer Chand and Another Vs Firm Sohan Lal Kanhaiya Lal and Others
Delhi High Court · (1971) ILR Delhi 416
Sheo Pershad (Deceased) Represented by Rajinder Kumar and Others Vs Jai Narain Pershad and Others
Delhi High Court · (1973) ILR Delhi 169
Eldee Velvet and Silk Mills Pvt. Ltd Vs Anant Ram Whig
Delhi High Court · (1971) ILR Delhi 249
Adarsh Woollen Industries, Panipat and Others Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 119
B.K. Khanna and Co. (P) Ltd. Vs K.C. Nahar and Others
Delhi High Court · (1971) ILR Delhi 366
Ved Parkash Sachdeva Vs Mohani Sachdeva
Delhi High Court · (1971) 2 ILR Delhi 447 : (1971) ILR Delhi 447
Commissioner of Income Tax, Delhi, New Delhi Vs Rajinder Nath and Others
Delhi High Court · (1972) ILR Delhi 312 : (1972) 85 ITR 296
Municipal Corporation of Delhi Vs Palace Cinema and Another
Delhi High Court · (1972) ILR Delhi 163
Employees State Insurance Corporation Vs Shanker Lal
Delhi High Court · (1972) RLR 17