COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,401 of 6,464
P.C. Aggarwal Vs Banwari Lal Kotiya
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
P.C. Agarwal Vs Banarsi Lal Gupta
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
Indian Oil Corporation Vs Leela Gurcharan Singh and Others
Delhi High Court · (1972) ILR Delhi 308 : (1972) RLR 50
M. Ramayya and Others Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 869 : (1972) RLR 71
Stressed Concrete Constructions Ltd., Madras Vs The Union of India, New Delhi
Delhi High Court · AIR 1973 Delhi 128
MIS Stressed Concrete Constructions Ltd. Vs Union of India
Delhi High Court · (1972) RLR 11
Municipal Corporation of Delhi Vs Bhagwan Das
Delhi High Court · (1972) ILR Delhi 285
Gulzari Lal Bhargava Vs The Official Receiver-cum-official Liquidator of Ammonia Supplies Corporation P. Ltd
Delhi High Court · (1972) 45 CompCas 419 : (1972) ILR Delhi 401
Sukhbir Saran Bhatnagar and Others Vs Registrar of Companies
Delhi High Court · (1972) 42 CompCas 408
Municipal Corporation of Delhi Vs Tyagi Anani and Company (P) Ltd.
Delhi High Court · (1972) ILR Delhi 804
Ballabh Dass Agarwal Vs Lt. Governor of Delhi and Another
Delhi High Court · (1972) ILR Delhi 506
Delhi Transport Undertaking and Another Vs Krishna Wanti and Another
Delhi High Court · (1972) ACJ 423 : AIR 1973 Delhi 196
Municipal Corporation etc. Vs Pushpa Chopra etc. Pushpa Chopra Vs Municipal Corporation etc.
Delhi High Court · (1972) RLR 53
Yoginder Paul Chowdhry Vs Durga Dass Punj and Another
Delhi High Court · (1972) ACJ 483
Municipal Corporation of Delhi Vs Surjit Kaur
Delhi High Court · AIR 1973 Delhi 198 : (1972) ILR Delhi 1
Chander Parkash Vs Smt. Prem Lata and Others
Delhi High Court · (1972) ILR Delhi 369
Ram Das T. Chugani Vs Wazir Chand Narang
Delhi High Court · AIR 1972 Delhi 156