The Commissioner of Gift Tax Vs Munshi Lal
Delhi High Court · (1971) ILR Delhi 517 : (1972) 85 ITR 129
COURT ARCHIVE
1,27,723 judgments · page 6,336 of 6,387
Delhi High Court · (1971) ILR Delhi 517 : (1972) 85 ITR 129
Delhi High Court · (1971) CriLJ 1484
Delhi High Court · AIR 1971 Delhi 262
Delhi High Court · (1971) ILR Delhi 269 : (1971) LabIC 1267
Delhi High Court · (1971) ILR Delhi 529
Delhi High Court · (1971) ILR Delhi 521 : (1972) 84 ITR 567
Delhi High Court · AIR 1971 Delhi 277 : (1971) 1 ILR Delhi 615 : (1971) RLR 33
Delhi High Court · (1971) ILR Delhi 338 : (1972) 84 ITR 125
Delhi High Court · (1971) ILR Delhi 630 : (1972) 84 ITR 192
Delhi High Court · (1971) ILR Delhi 385
Delhi High Court · (1971) ILR Delhi 811
Delhi High Court · AIR 1971 Delhi 186 : (1971) ILR Delhi 584
Delhi High Court · (1971) ILR Delhi 254
Delhi High Court · (1971) 1 ILR Delhi 622
Delhi High Court · (1971) 7 DLT 362 : (1971) RLR 9
Delhi High Court · (1971) 41 CompCas 678 : (1971) ILR Delhi 206