High Courts30 Mar 1971
Premier Irrigation Equipment (P) Ltd. Vs The Presiding Officer, Labour Court and Others
Delhi High Court · (1971) ILR Delhi 489
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,335 of 6,387
High Courts30 Mar 1971
Hazari Lal and Others Vs Giasi Ram and Others
Delhi High Court · (1972) 8 DLT 85 : (1971) 1 ILR Delhi 347
High Courts30 Mar 1971
Om Parkash and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 780
High Courts29 Mar 1971Allowed
Ishar Das Vs The Punjab National Bank Ltd. and Another
Delhi High Court · AIR 1971 Delhi 252
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 2(6)
High Courts29 Mar 1971
Sheorattanlal Gulabchand Agrawal Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 104
High Courts29 Mar 1971
Commissioner of Income Tax Vs Ganga Sugar Corporation
Delhi High Court · (1971) ILR Delhi 496 : (1973) 92 ITR 173
High Courts24 Mar 1971
Krishan Gopal Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 272
High Courts23 Mar 1971
Madan Mohan Manoharlal Vs Union of India
Delhi High Court · AIR 1971 Delhi 257
High Courts22 Mar 1971
Dayal Chand Vs Sham Mohan
Delhi High Court · AIR 1971 Delhi 183 : (1971) 1 ILR Delhi 787
High Courts22 Mar 1971
The United Cereal Products Ltd. and Others Vs Union of India and Another
Delhi High Court · (1971) CriLJ 1605 : (1971) ILR Delhi 607 : (1971) RLR 17
High Courts22 Mar 1971
Kirath Chand Vs P.R. Varshneya and Others
Delhi High Court · (1972) 8 DLT 79 : (1971) 1 ILR Delhi 405
High Courts19 Mar 1971
Amolak Singh Jain Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 562
High Courts19 Mar 1971
The Commissioner of Wealth Tax, Delhi Vs Mela Ram
Delhi High Court · (1971) ILR Delhi 390 : (1972) 84 ITR 323