High Courts18 May 1972
Ram Behari Mehrotra and Another Vs Smarts Pvt. Ltd., New Delhi and Others
Delhi High Court · AIR 1973 Delhi 133 : (1973) 9 DLT 176
COURT ARCHIVE
Delhi High Court judgments
1,27,420 judgments · page 6,298 of 6,371
High Courts18 May 1972
Mangoo Mal Kishore Vs H.K. Sharma
Delhi High Court · (1972) 8 DLT 501 : (1974) 33 STC 182
High Courts18 May 1972
The Lakshmi Commercial Bank Ltd. Vs B. Dharam Singh and Co. (P) Ltd. and Others
Delhi High Court · (1972) ILR Delhi 755(2) : (1974) 94 ITR 416
High Courts17 May 1972
Ajay Enterprises (P) Ltd. and Another Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 629
High Courts12 May 1972
Vijay Kumar Mundhra Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 483
High Courts12 May 1972
The Commissioner of Income Tax Vs The National Small Industries Corporation Limited, New Delhi
Delhi High Court · (1973) ILR Delhi 227 : (1973) 91 ITR 579
High Courts12 May 1972
The Commissioner of Income Tax, Delhi, New Delhi Vs Mehar Singh Sampuran Singh Chawla
Delhi High Court · (1973) ILR Delhi 130 : (1973) 90 ITR 219
High Courts12 May 1972
In the Matter of Delhi Bharat Grain Merchants Association, Ltd. Vs Union of India
Delhi High Court · (1974) 44 CompCas 214 : (1972) ILR Delhi 793
High Courts11 May 1972Dismissed
Security and Finance (P) Ltd. Vs Bachittar Singh and Others
Delhi High Court · AIR 1973 Delhi 140 : (1972) 8 DLT 439
Arbitration Act, 1940 — Section 14, 20, 30
High Courts11 May 1972
P.L. Lakhanpal Vs The Union of India
Delhi High Court · AIR 1982 Delhi 167 : (1973) 9 DLT 155
High Courts11 May 1972
Raj Singh Vs The Union of India and Others
Delhi High Court · AIR 1973 Delhi 169
High Courts10 May 1972
Bharat Barrel and Drum Mfg. Co. (P) Ltd. Vs Union of India and Others
Delhi High Court · (1972) 2 ILR Delhi 549
High Courts10 May 1972
Ram Lal Dhirta Ram Vs The Delhi Municipal Corporation, Delhi
Delhi High Court · AIR 1973 Delhi 112
High Courts10 May 1972
Commissioner of Income Tax, Delhi Vs Nanak Chand Shadiram
Delhi High Court · (1972) ILR Delhi 647 : (1973) 92 ITR 592
High Courts10 May 1972
Bharat Barrel and Drum manufacturing Co. Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 138 : (1973) ILR Delhi 779
High Courts09 May 1972
Municipal Corporation of Delhi Vs Kundan Lal
Delhi High Court · (1973) ILR Delhi 35
High Courts09 May 1972
Madan Lal and Another Vs The State
Delhi High Court · (1973) CriLJ 1862 : (1973) 9 DLT 68
High Courts09 May 1972
The Lt. Governor of Delhi and Others Vs Mandir Sita Ramji and Another
Delhi High Court · (1973) 1 ILR Delhi 57