COURT ARCHIVE
Delhi High Court judgments
1,27,192 judgments · page 6,297 of 6,360
Union of India and Others Vs Lachmi Narain
Delhi High Court · (1972) ILR Delhi 475 : (1973) 32 STC 113
K. Gopalan Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 438 : (1973) LabIC 287
Hindustan Housing Factory (P) Ltd. Vs Rajinder Singh
Delhi High Court · (1972) ILR Delhi 469
Mohan Lal Ahuja Vs Ramjas Foundation and Another
Delhi High Court · AIR 1972 Delhi 148 : (1972) ILR Delhi 492
Chhadami Lal Jain Vs Veer Industries Ltd. (In liquidation) and Others
Delhi High Court · (1973) 43 CompCas 185
A. Faqir Chand Vs C.P.W.D. Work Charged Staff Consumers Co-operative Society and Others
Delhi High Court · AIR 1972 Delhi 135 : (1972) ILR Delhi 421
The Industrial Credit Co. Ltd., New Delhi Vs R.B. Seth Ram Rattan and Co. and Others
Delhi High Court · (1972) ILR Delhi 511
The Punjab Distilling Industries Ltd Vs Biermans Paper Coating Mills Ltd. and Another
Delhi High Court · (1973) 43 CompCas 189 : (1972) ILR Delhi 431
P.C. Aggarwal Vs Banwari Lal Kotiya
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
P.C. Agarwal Vs Banarsi Lal Gupta
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
Indian Oil Corporation Vs Leela Gurcharan Singh and Others
Delhi High Court · (1972) ILR Delhi 308 : (1972) RLR 50
M. Ramayya and Others Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 869 : (1972) RLR 71
Stressed Concrete Constructions Ltd., Madras Vs The Union of India, New Delhi
Delhi High Court · AIR 1973 Delhi 128
MIS Stressed Concrete Constructions Ltd. Vs Union of India
Delhi High Court · (1972) RLR 11
Municipal Corporation of Delhi Vs Bhagwan Das
Delhi High Court · (1972) ILR Delhi 285
Gulzari Lal Bhargava Vs The Official Receiver-cum-official Liquidator of Ammonia Supplies Corporation P. Ltd
Delhi High Court · (1972) 45 CompCas 419 : (1972) ILR Delhi 401
Sukhbir Saran Bhatnagar and Others Vs Registrar of Companies
Delhi High Court · (1972) 42 CompCas 408
Municipal Corporation of Delhi Vs Tyagi Anani and Company (P) Ltd.
Delhi High Court · (1972) ILR Delhi 804