High Courts28 Mar 1967
Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others
Delhi High Court · AIR 1968 Delhi 43
Income Tax Act, 1961 — Section 154, 155, 264
COURT ARCHIVE
Delhi High Court judgments
1,22,428 judgments · page 6,118 of 6,122
High Courts28 Mar 1967
A.S. Selhi Vs Union of India
Delhi High Court · AIR 1968 Delhi 26 : (1968) ILR Delhi 393 Supp : (1968) ILR Delhi 393 : (1968) LabIC 24
High Courts28 Mar 1967
Shanti Devi Vs The State
Delhi High Court · AIR 1968 Delhi 177 : (1968) CriLJ 1156
High Courts27 Mar 1967Dismissed
The Vanguard Insurance Co. Ltd. Vs Savitri Suri and Others
Delhi High Court · (1967) ACJ 414
High Courts15 Mar 1967
Sant Bhushan Lal Vs Brij Bhushan Lal and Others
Delhi High Court · AIR 1967 Delhi 137 : (1967) 3 DLT 488
High Courts14 Mar 1967Allowed
Niranjan Dass Vs Gulzari Lal and Others
Delhi High Court · (1967) ACJ 202
High Courts08 Mar 1967Allowed
Prem Singh and Others Vs Tika Ram and Others
Delhi High Court · (1967) ACJ 243
High Courts07 Mar 1967
Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others
Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125
High Courts03 Mar 1967
The Salween Timber and Construction Company (India) Vs Union of India
Delhi High Court · (1968) 4 DLT 93
High Courts02 Mar 1967
Mohammad Khalid Vs Chief Commissioner, Delhi
Delhi High Court · AIR 1968 Delhi 13 : (1968) CriLJ 50(1)
High Courts02 Mar 1967
The Commissioner of Income Tax Vs Chaman Lal and Bros.
Delhi High Court · (1967) 03 DEL CK 0012
High Courts02 Mar 1967
Harvir Giri Vs Jagdish Chander and Others
Delhi High Court · (1967) 03 DEL CK 0009
High Courts01 Mar 1967
The Government Servants Cooperative Housebuilding Society Ltd. Vs S.L. Katyal and Others
Delhi High Court · (1967) 3 DLT 657
High Courts28 Feb 1967
Asad Ullah Khan Vs The Metropolitan Financiers Private Ltd., New Delhi
Delhi High Court · (1967) 3 DLT 291
High Courts27 Feb 1967
Vaid Parma Nand Vs Mandirraksha'' Samti Shiv Kuti
Delhi High Court · (1967) 3 DLT 566
High Courts27 Feb 1967
In the Matter of Hamdard Dawakhana (Wakf) Delhi C.
Delhi High Court · AIR 1968 Delhi 1
High Courts24 Feb 1967
Narain Singh Vs Commr. of Income Tax, Delhi
Delhi High Court · AIR 1967 Delhi 75