High Courts30 May 1968
Life Insurance Corporation of India Vs Hari Singh and Sons and Another
Delhi High Court · (1968) 4 DLT 559
COURT ARCHIVE
Delhi High Court judgments
1,22,606 judgments · page 6,116 of 6,131
High Courts29 May 1968
M.L. Bmweja Vs The State
Delhi High Court · (1968) 4 DLT 648 : (1968) LabIC 1551
High Courts28 May 1968
Ragabir Singh and Others Vs Delhi Administration
Delhi High Court · (1968) 4 DLT 477
High Courts24 May 1968Allowed
Indian Pan Works, Delhi Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1969 Delhi 1 : (1968) 4 DLT 568 : (1969) 24 STC 44(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts24 May 1968
Musharraf Ahmed Vs State
Delhi High Court · AIR 1969 Delhi 12 : (1969) CriLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 112
High Courts24 May 1968
Hargopal Mehra and Another Vs Nand Lal and Another
Delhi High Court · (1968) 4 DLT 180
High Courts23 May 1968
Uma Dutt Vs R.K. Sardana
Delhi High Court · AIR 1969 Delhi 6 : (1968) 4 DLT 475
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 May 1968
Mohd. Iqbal Vs Superintendent, Central Jail, Tehar, New Delhi and Others
Delhi High Court · AIR 1969 Delhi 45 : (1969) CriLJ 186 : (1969) ILR Delhi 56 Supp
High Courts17 May 1968
Charanjit Lal Malhtora Vs Raj Kumari Sud and Others
Delhi High Court · (1968) 4 DLT 639
High Courts15 May 1968
Mohinder Singh Vs Union of India
Delhi High Court · AIR 1969 Delhi 170 : (1969) 4 DLT 595
High Courts14 May 1968
Shiv Kumar Sharma Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 64
High Courts07 May 1968
Mam Chajnd Vs Sumat Prasad
Delhi High Court · (1969) 5 DLT 51 : (1968) ILR Delhi 441 Supp
High Courts06 May 1968
K.B. Shukla and Others Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 80
High Courts03 May 1968
The Ganesh Flour Mills Vs The Chief Commissioner, Delhi and Others
Delhi High Court · (1969) 5 DLT 187 : (1968) 22 STC 264
High Courts02 May 1968
Nanak Chand Benarsi Das and Others Vs Chander Kishore and Others
Delhi High Court · AIR 1969 Delhi 235 : (1969) CriLJ 965
High Courts02 May 1968
Delhi Administration Vs State of Haryana and Others
Delhi High Court · AIR 1969 Delhi 58
Constitution of India, 1950 — Article 133(1)Motor Vehicles Act, 1939 — Section 48(3)