High Courts06 Apr 1967
Datta Ram and Others Vs The Union of India (UOI)
Delhi High Court · (1967) 04 DEL CK 0022
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,047 of 6,051
High Courts06 Apr 1967
Budh Ram Sharma Vs Banwari Lal and Another
Delhi High Court · (1971) 7 DLT 360
High Courts05 Apr 1967
Firm Ram Sewak Hari Ram Vs Sain Datta Mal
Delhi High Court · AIR 1967 Delhi 113
High Courts05 Apr 1967
Om Parkash Jhumman Lal Vs Labour Court, Tis Hazari, Delhi and Another
Delhi High Court · AIR 1968 Delhi 153
High Courts05 Apr 1967
The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others
Delhi High Court · (1967) 3 DLT 500
High Courts31 Mar 1967
American Furnishing House New Delhi Vs Udal Ram Bhurji
Delhi High Court · AIR 1968 Delhi 163
High Courts30 Mar 1967
Jagannath Kashinath Kavalekar Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497
High Courts28 Mar 1967
The United Commercial Bank Ltd. Vs Firm Ganesh Das R.B. Kidar Nath and Others
Delhi High Court · (1968) 4 DLT 220
High Courts28 Mar 1967
Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others
Delhi High Court · AIR 1968 Delhi 43
Income Tax Act, 1961 — Section 154, 155, 264
High Courts28 Mar 1967
A.S. Selhi Vs Union of India
Delhi High Court · AIR 1968 Delhi 26 : (1968) ILR Delhi 393 Supp : (1968) ILR Delhi 393 : (1968) LabIC 24
High Courts28 Mar 1967
Shanti Devi Vs The State
Delhi High Court · AIR 1968 Delhi 177 : (1968) CriLJ 1156
High Courts27 Mar 1967Dismissed
The Vanguard Insurance Co. Ltd. Vs Savitri Suri and Others
Delhi High Court · (1967) ACJ 414
High Courts15 Mar 1967
Sant Bhushan Lal Vs Brij Bhushan Lal and Others
Delhi High Court · AIR 1967 Delhi 137 : (1967) 3 DLT 488
High Courts14 Mar 1967Allowed
Niranjan Dass Vs Gulzari Lal and Others
Delhi High Court · (1967) ACJ 202
High Courts08 Mar 1967Allowed
Prem Singh and Others Vs Tika Ram and Others
Delhi High Court · (1967) ACJ 243
High Courts07 Mar 1967
Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others
Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125
High Courts03 Mar 1967
The Salween Timber and Construction Company (India) Vs Union of India
Delhi High Court · (1968) 4 DLT 93