High Courts27 Jun 1967
C.L. Jolly Vs Madan Lal
Delhi High Court · (1968) ILR Delhi 107 Supp : (1968) ILR Delhi 107
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,045 of 6,051
High Courts19 Jun 1967
Abdul Butt Vs Govt. of Union Territory of Himachal Pradesh, and Another
Delhi High Court · AIR 1968 Delhi 49 : (1968) CriLJ 145
High Courts16 Jun 1967
Suraj Parkash Vs State of Punjab and Others
Delhi High Court · AIR 1968 Delhi 30 : (1967) 3 DLT 393 : (1968) ILR Delhi 7 Supp : (1968) ILR Delhi 7
High Courts16 Jun 1967
Amar Chand Butail and Sons Vs Income Tax Tribunal
Delhi High Court · (1967) 3 DLT 589
High Courts13 Jun 1967
Saraf Mull Rairoo Mull Vs Commissioner of Income Tax
Delhi High Court · AIR 1968 Delhi 18
High Courts13 Jun 1967
Madho Shobha and Another Vs Lt. Governor Himachal Pradesh and Others
Delhi High Court · AIR 1968 Delhi 59
High Courts09 Jun 1967
Union of India Vs The Karnal Distillery Co. Ltd
Delhi High Court · (1967) 3 DLT 579
High Courts07 Jun 1967
Nagar Panchayat Jhajha (Nagar Sabha) Bhuj Vs The State of Punjab
Delhi High Court · (1968) ILR Delhi 90 Supp : (1968) ILR Delhi 90
High Courts06 Jun 1967
The Municipal Committee, Simla Vs A.R. Pasricha and CO. Pvt. Ltd.
Delhi High Court · (1967) 3 DLT 612 : (1968) ILR Delhi 97 Supp
High Courts30 May 1967
Angrup Thakar and Others Vs State of Punjab and Another
Delhi High Court · AIR 1968 Delhi 97 : (1967) 3 DLT 455
High Courts24 May 1967
Dev Kaj Vs Lieutenant Governor, Delhi and Others
Delhi High Court · (1968) CriLJ 820 : (1968) 4 DLT 34
High Courts15 May 1967
Narain Devi Vs Dev Raj and Others
Delhi High Court · (1967) ACJ 344 : (1968) 4 DLT 46
High Courts09 May 1967
J. and P. Coats Ltd. Vs Chadha and Co. (India), New Delhi and Another
Delhi High Court · AIR 1967 Delhi 141
High Courts05 May 1967Dismissed
Springdales School, New Delhi and Others Vs Sati Tahilramani, New Delhi
Delhi High Court · AIR 1969 Delhi 7
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 50 Rule 1, 36, 7Delhi Rent Control Act, 1958 — Section 14, 15(2), 35(1), 36(2), 37(2)Delhi Rent Control Rules, 1959 — Rule 23