High Courts05 Nov 1975
Ram Ralaya Vs The Official Receiver
Delhi High Court · AIR 1976 Delhi 172 : (1976) ILR Delhi 259
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,973 of 6,091
High Courts05 Nov 1975
R.D. Malhotra Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 414 : (1976) RLR 448
High Courts05 Nov 1975
Ram Saroop and Another Vs Janki Dass Jai Kumar and Another
Delhi High Court · AIR 1976 Delhi 219 : (1976) ILR Delhi 153
High Courts05 Nov 1975
S. Vishan Singh Vs Chief Settlement Commissioner and Others
Delhi High Court · (1976) ILR Delhi 183 : (1976) RLR 256
High Courts31 Oct 1975
Prithvi Raj Sachdev Vs Deep Chand Ram Dass and Sons
Delhi High Court · (1976) 12 DLT 141
High Courts31 Oct 1975
Satya Sharma Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 721
High Courts29 Oct 1975
The Registrar of Companies, Delhi Vs Ur. Iiardit Singh Giani, Liquidator
Delhi High Court · (1978) 48 CompCas 152 : (1976) ILR Delhi 164
High Courts29 Oct 1975
R.N. Vasudeva Vs Union of India and Another
Delhi High Court · (1976) 12 DLT 109 : (1976) ILR Delhi 624 : (1976) RLR 142
High Courts28 Oct 1975
L.D. Malhotra Industries Vs Ropi Industries
Delhi High Court · (1976) ILR Delhi 278
High Courts27 Oct 1975
Harish Chander Sharma Vs Priti Sharma etc.
Delhi High Court · (1976) ILR Delhi 142 : (1976) RLR 267
High Courts24 Oct 1975
India International Centre Vs R. Shri S.N. Pandit
Delhi High Court · (1976) ILR Delhi 60
High Courts22 Oct 1975
Harbhajan Singh Vs Shakuntala Devi Sharma and Another
Delhi High Court · AIR 1976 Delhi 175 : (1976) 12 DLT 266 : (1976) RLR 178
High Courts17 Oct 1975
B.K. Jhamb Vs Hon''ble The Chief Justice, Delhi High Court, New Delhi and Others
Delhi High Court · AIR 1976 Delhi 98 : (1976) ILR Delhi 1(2)
High Courts15 Oct 1975
R.P. Kapur etc. Vs Delhi Development Authority
Delhi High Court · (1976) CriLJ 1285 : (1976) RLR 189
High Courts01 Oct 1975
Jain Soap Mills Vs Union of India (UOI) and Others
Delhi High Court · (1979) 4 ELT 147
High Courts29 Sept 1975
Ex-Servicemen Enterprises (P.) Ltd. Vs Sumey Singh
Delhi High Court · AIR 1976 Delhi 56