High Courts03 Feb 1976
Jiwat Bai and Sons Vs G.C. Batra etc.
Delhi High Court · AIR 1976 Delhi 310 : (1976) RLR 374
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,971 of 6,091
High Courts02 Feb 1976
Gajna Devi Vs Purshotam Giri
Delhi High Court · AIR 1977 Delhi 178 : (1977) 13 DLT 77 : (1976) 1 ILR Delhi 725 : (1976) RLR 480
High Courts30 Jan 1976
Municipal Corporation of Delhi Vs Sunder Lal and Another
Delhi High Court · (1976) CriLJ 1908 : (1976) 12 DLT 93 : (1976) 1 ILR Delhi 645
High Courts30 Jan 1976
Prem Parkash Kapoor and Others Vs Atma Ram Kirpa Ram
Delhi High Court · AIR 1976 Delhi 316 : (1976) 1 ILR Delhi 678 : (1976) RLR 204
High Courts30 Jan 1976
Ali Hasan and Another Vs LT. Governor and Others
Delhi High Court · (1976) ILR Delhi 485
High Courts28 Jan 1976
Income Tax OFFICER, CENTRAL CIRCLE XIV, NEW DELHI, AND OTHERS Vs CHIRANJI LAL RAMJI DAS.
Delhi High Court · (1978) 111 ITR 138
High Courts28 Jan 1976
Income Tax Officer and Others Vs Chiranji Lal Ramji Das
Delhi High Court · (1976) 1 ILR Delhi 525
High Courts27 Jan 1976
Phipson and Company Ltd. Vs Gayco Private Limited
Delhi High Court · AIR 1977 Delhi 88 : (1976) 12 DLT 103 : (1976) ILR Delhi 551 : (1976) RLR 327
High Courts27 Jan 1976
National and Grindlays Bank Ltd. Vs World Science News and Others
Delhi High Court · AIR 1976 Delhi 263 : (1976) 12 DLT 69 : (1976) 1 ILR Delhi 559 : (1976) ILR Delhi 559 : (1976) RLR 356
High Courts21 Jan 1976
Jaipal Singh Vs Tanwar Finance (P) Ltd. and Another
Delhi High Court · (1978) 48 CompCas 149 : (1976) 12 DLT 90 : (1976) 1 ILR Delhi 748 : (1976) RLR 477
High Courts20 Jan 1976
Kishan Chand Vs The Union of India and Another
Delhi High Court · AIR 1976 Delhi 265 : (1976) ILR Delhi 457
High Courts12 Jan 1976
Vidyavati Bai Vs Parkash Vati Devi and Another
Delhi High Court · AIR 1976 Delhi 275 : (1976) 12 DLT 77
High Courts12 Jan 1976
Suraj Parkash Vaid Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 279 : (1976) 12 DLT 82
High Courts17 Dec 1975
Hindustan Aluminium Corporation Ltd. Vs Controller of Aluminium and Others
Delhi High Court · AIR 1976 Delhi 225 : (1976) ILR Delhi 336
High Courts16 Dec 1975
Eklera China Clay Works and Others Vs Ashwin and Co. and Others
Delhi High Court · AIR 1976 Delhi 283 : (1976) ILR Delhi 297
High Courts10 Dec 1975
Amber Woollen Mills Vs Nominations (India), New Delhi and Others
Delhi High Court · (1976) ILR Delhi 423
High Courts09 Dec 1975
Fateh Singh Vs Land Acquisition Collector and Others
Delhi High Court · AIR 1976 Delhi 162 : (1976) 1 ILR Delhi 878