High Courts24 Dec 1976
R.P. Kapur Vs Commissioner, Municipal Corporation of Delhi and Others
Delhi High Court · (1977) ILR Delhi 472 : (1977) RLR 164
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,961 of 6,091
High Courts23 Dec 1976Dismissed
Manmohan Sarup Kaushal and Another Vs Mela Ram and Others
Delhi High Court · (1977) ACJ 140
High Courts17 Dec 1976
C.P. Singh and Co. Vs New Delhi Municipal Committee
Delhi High Court · (1977) ILR Delhi 633
High Courts17 Dec 1976
Tirlok Chand Vs The Estate Officer and Another
Delhi High Court · (1977) ILR Delhi 511 : (1977) RLR 120
High Courts16 Dec 1976
Ansal Properties and Industries Ltd. and Another Vs Company
Delhi High Court · (1978) 48 CompCas 184 : (1977) ILR Delhi 444 : (1977) RLR 179
High Courts15 Dec 1976
Prem Raj Madan Lal Aboti and Another Vs The Collector of Central Excise and Others
Delhi High Court · (1977) ILR Delhi 779
High Courts15 Dec 1976
Prem Lal Vs Estate Officer
Delhi High Court · (1977) 13 DLT 95 : (1977) RLR 146
High Courts15 Dec 1976
Nvishwaath Khanna Vs Collector of Central Excise and Another
Delhi High Court · (1977) ILR Delhi 569 : (1977) RLR 141
High Courts14 Dec 1976Dismissed
Union Cooperative Insurance Society Ltd. Vs Rama Nand and Another
Delhi High Court · (1977) ACJ 82
High Courts14 Dec 1976
Paramjit Singh Vs Parkash Kaur
Delhi High Court · (1977) 13 DLT 73 : (1977) 1 ILR Delhi 713 : (1977) RLR 236
High Courts14 Dec 1976
Adhikarla Ananda Rao Vs S. Gurmel Singh and Others
Delhi High Court · (1977) 13 DLT 48 : (1977) 1 ILR Delhi 594 : (1977) RLR 97
High Courts13 Dec 1976
The Management of Hindustan Lever Ltd. Vs The Administrator of Delhi Administration etc.
Delhi High Court · (1977) ILR Delhi 370 : (1977) LabIC 681
High Courts07 Dec 1976
Official Liquidator of United India General Finance Pvt. Ltd. (In Liquidation) Vs Satya Dev Awasthi and Others
Delhi High Court · (1978) 48 CompCas 190 : (1977) 33 DLT 1 : (1977) ILR Delhi 337 : (1977) RLR 171
High Courts06 Dec 1976
Ram Chander Vs Gokal Chand and Others
Delhi High Court · (1977) 13 DLT 52 : (1977) 1 ILR Delhi 311 : (1977) RLR 73
High Courts01 Dec 1976
Jiten and Company Vs The Sales Tax Officer etc.
Delhi High Court · (1977) ILR Delhi 303 : (1977) 39 STC 308
High Courts29 Nov 1976
Assam Sillimanite Limited and Another Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 193 : (1977) ILR Delhi 272