COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,959 of 6,103
Sham Krishan Chandiwala and Another Vs Union of India
Delhi High Court · (1978) 14 DLT 83
Ram Swarup etc. Vs Asharfi Devi
Delhi High Court · (1979) 15 DLT 65 : (1979) 1 ILR Delhi 388
Avinash Chander Vs Rama Devi
Delhi High Court · (1979) 15 DLT 114 : (1979) 1 ILR Delhi 262 : (1979) RLR 98
Hakam Singh Vs Jagat Singh
Delhi High Court · (1979) 15 DLT 117 : (1978) 2 ILR Delhi 797 : (1979) RLR 106
Asa Ram and Chela Ram Vs Man Singh and Others
Delhi High Court · (1979) 15 DLT 253
I.R.K. Parikh Vs Uma Verma J.K. Murthy Vs Mohanlal Kailash Chander Vs Mangal Singh
Delhi High Court · (1978) RLR 592
R.K. Pamkh Vs Uma Verma J.K. Murthy Vs M.L. Chawla Kailash Chander Bhai Vs Mangal Singh Sachdev
Delhi High Court · AIR 1979 Delhi 17 : (1978) ILR Delhi 786
Bihari Lal and Others Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 84 : (1978) 2 ILR Delhi 415
Saleemuddin and Others Vs Sharafuddin and Others
Delhi High Court · AIR 1980 Delhi 39 : (1978) 14 DLT 22 : (1978) 2 ILR Delhi 801
Nav Bharat Construction Co., New Delhi and Another Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 75
Harbhagwan Dass Wadhwa Vs Ishwar Devi Majbour
Delhi High Court · (1979) 15 DLT 165
Pramilla Khosla Vs Rajnish Kumar Khosla
Delhi High Court · AIR 1979 Delhi 78 : (1978) 14 DLT 22(2) : (1978) 2 ILR Delhi 775
Surjit Singh Vs J. Chawla
Delhi High Court · (1978) 14 DLT 179 : (1979) RLR 20
Shanti Devi and Others Vs Prem Chand Aggarwal
Delhi High Court · (1978) 14 DLT 73 : (1978) 2 ILR Delhi 495 : (1978) RLR 584