COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,956 of 6,103
High Courts13 Oct 1978
Northern Railway Vendor''s Industrial (Service) Society Ltd. Vs Union of India
Delhi High Court · (1979) 15 DLT 100
High Courts13 Oct 1978
Municipal Corporation of Delhi and Others Vs M.M. Tuli and Others
Delhi High Court · (1979) 1 ILR Delhi 11 : (1979) RLR 337
High Courts13 Oct 1978
Municipal Corporation of Delhi and Another Vs Man Mohan Tuli and Others
Delhi High Court · AIR 1979 Delhi 144
High Courts12 Oct 1978
P.S. Gill and Others Vs Union of India and Others
Delhi High Court · (1979) 16 DLT 266 : (1979) ILR Delhi 601 : (1979) RLR 497
High Courts10 Oct 1978
The Punjab National Bank Ltd. Vs Panchsheela Industrial Co-operative Society Ltd. and Others
Delhi High Court · (1979) ILR Delhi 300
High Courts06 Oct 1978
Vinod Kumar Malhotra Vs Indian Airlines Corporation
Delhi High Court · (1979) 15 DLT 32
High Courts03 Oct 1978
Madan Machine Tools, New Delhi Vs Financial Commissioner of Sales Tax, Delhi and Others
Delhi High Court · (1979) ILR Delhi 56 : (1979) 43 STC 464
High Courts28 Sept 1978
Tara Chand Vs Holkar Mal and Others
Delhi High Court · AIR 1979 Delhi 160 : (1978) 14 DLT 238
High Courts27 Sept 1978
Sudhir Bhasin Vs Babu Ram Gupta, etc.
Delhi High Court · (1979) ILR Delhi 280
High Courts27 Sept 1978
Ved Rattan and Bros. Vs Janak Raj
Delhi High Court · (1978) 14 DLT 244 : (1979) RLR 170
High Courts27 Sept 1978
Aero System Vs Jagannath Sharma and Another
Delhi High Court · (1978) 14 DLT 234
High Courts25 Sept 1978
Manifold Machines (P) Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1978) 14 DLT 231
High Courts25 Sept 1978
Thaneshwar Singh Vs Union of India and Others
Delhi High Court · (1979) CriLJ 94 : (1979) 15 DLT 245 : (1979) ILR Delhi 170 : (1979) RLR 46
High Courts22 Sept 1978
Kul Bhusan Chopra Vs Punjab National Bank and Others
Delhi High Court · (1979) 2 LLJ 86