High Courts20 Oct 1977
Ram Kishan Vs State and Municipal Corporation of Delhi
Delhi High Court · (1977) 13 DLT 188
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,954 of 6,091
High Courts18 Oct 1977
Ram Piari and Others Vs The Union of India
Delhi High Court · AIR 1978 Delhi 129 : (1978) 1 ILR Delhi 1 : (1978) RLR 186
High Courts17 Oct 1977
G.D. Iyer and Others Vs State
Delhi High Court · (1978) CriLJ 1180 : (1979) 15 DLT 138 : (1978) 1 ILR Delhi 319
High Courts11 Oct 1977
Eknath Laxman Choudhury Vs Superintendent Central Jail and Others
Delhi High Court · (1978) ILR Delhi 157
High Courts05 Oct 1977
Jagatjit Distilling and Allied Vs Bharat Nidhi Ltd.
Delhi High Court · (1978) ILR Delhi 526
High Courts04 Oct 1977
Mohd. Sadiq etc. Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 557
High Courts30 Sept 1977
Delhi Transport Corporation Vs Surendra Kumar etc.
Delhi High Court · (1978) ILR Delhi 785 : (1978) RLR 537
High Courts29 Sept 1977
Udham Badwani and Others Vs Union Public Service Commission, New Delhi and Others
Delhi High Court · AIR 1978 Delhi 68
High Courts29 Sept 1977
Udham Dadhwani and Others Vs Union Public Service Commissions Ors.
Delhi High Court · (1978) ILR Delhi 30
High Courts28 Sept 1977
J.P. Gupta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1977) 13 DLT 363
High Courts28 Sept 1977
Union of India Vs D.K. Gupta of Sudhir Brothers
Delhi High Court · (1977) 13 DLT 334 : (1978) 1 ILR Delhi 694 : (1978) RLR 476
High Courts27 Sept 1977
Corporation Vs Union of India and Another
Delhi High Court · (1977) 13 DLT 125 : (1979) 4 ELT 329
High Courts27 Sept 1977Allowed
The Sialkot Industrial Corporation Vs Union of India (UOI) and Another
Delhi High Court · (1977) 13 DLT 125(1) : (1978) 1 ILR Delhi 192
High Courts27 Sept 1977
Anuradha alias Chanchal Kumari Vs Santoshnath Khanna
Delhi High Court · (1977) ILR Delhi 739 : (1978) RLR 111
High Courts19 Sept 1977
State (Delhi Administration) Vs Gurucharan Singh and Others
Delhi High Court · (1977) 13 DLT 134 : (1978) 1 ILR Delhi 200 : (1978) RLR 415
High Courts15 Sept 1977
Harbas Singh Vs Shanti Devi
Delhi High Court · (1977) 13 DLT 369 : (1977) 2 ILR Delhi 649 : (1977) RLR 487