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Delhi High Court judgments

1,16,065 judgments · page 5,797 of 5,804

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High Courts18 May 1967

B.K. Sardari Lal Vs Superintendent of Central Jail and Others

Delhi High Court · (1968) CriLJ 675 : (1967) 3 DLT 419

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High Courts17 May 1967

Vishku Kumar Vs The State

Delhi High Court · (1968) 4 DLT 33

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High Courts16 May 1967

Ashok Ratti Lal Trivedi Vs Anjani Madhusudan Oza

Delhi High Court · (1968) 4 DLT 235

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High Courts15 May 1967

Narain Devi Vs Dev Raj and Others

Delhi High Court · (1967) ACJ 344 : (1968) 4 DLT 46

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High Courts09 May 1967

Bhupindar Singh Vs The Transport Secretary and Others

Delhi High Court · (1967) 3 DLT 534

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High Courts09 May 1967

J. and P. Coats Ltd. Vs Chadha and Co. (India), New Delhi and Another

Delhi High Court · AIR 1967 Delhi 141

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High Courts05 May 1967Dismissed

Springdales School, New Delhi and Others Vs Sati Tahilramani, New Delhi

Delhi High Court · AIR 1969 Delhi 7

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 50 Rule 1, 36, 7Delhi Rent Control Act, 1958 — Section 14, 15(2), 35(1), 36(2), 37(2)Delhi Rent Control Rules, 1959 — Rule 23
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High Courts05 May 1967

Madan Lal Vs The Superintendent Tehar Jail and Others

Delhi High Court · (1968) CriLJ 821

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High Courts05 May 1967

Ram Saran Das Raja Ram and Another Vs Lala Ram Chander

Delhi High Court · AIR 1968 Delhi 233

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High Courts04 May 1967

Darshan Singh Vs Hari Nath

Delhi High Court · (1967) 3 DLT 459

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High Courts01 May 1967

Pragowati Devi Vs Bhawani Shankek Basrurker

Delhi High Court · (1967) 3 DLT 545

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High Courts28 Apr 1967

H.S. Mehra Vs The Union of India (UOI) and Others

Delhi High Court · (1968) CriLJ 915

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High Courts28 Apr 1967

H.S. Mehra Vs The Union of India and Others

Delhi High Court · AIR 1968 Delhi 142

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High Courts27 Apr 1967Dismissed

Prem Sagar Chawla Vs Messrs Security and Finance (P). Ltd. and another

Delhi High Court · AIR 1968 Delhi 21

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High Courts27 Apr 1967

S. Jaswant Singh Vs Commissioner of Income Tax, Delhi

Delhi High Court · AIR 1968 Delhi 99 : (1968) 67 ITR 175

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High Courts26 Apr 1967

COMMISSIONER OF Income Tax, DELHI and RAJASTHAN Vs LAL CHAND JAIN.

Delhi High Court · (1968) 69 ITR 65

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High Courts25 Apr 1967Allowed

Lachhman Das, Tobacco Dealers Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 500

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High Courts25 Apr 1967Allowed

Lachmandas Tobacco Dealer Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 502

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High Courts25 Apr 1967

Union of India (UOI) Vs H.C. Sarin

Delhi High Court · (1967) 04 DEL CK 0011

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High Courts19 Apr 1967Disposed Off

Gopichand Vs Brahmo Devi

Delhi High Court · AIR 1968 Delhi 101

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