High Courts12 Jan 1967
Electrical Manufacturing Co. Ltd., Calcutta Vs D.D. Bhargava
Delhi High Court · AIR 1967 Delhi 97 : (1967) CriLJ 1494
COURT ARCHIVE
Delhi High Court judgments
1,15,953 judgments · page 5,796 of 5,798
High Courts11 Jan 1967
Satya Wati Devi Vs Union of India and Others
Delhi High Court · (1968) ACJ 119 : AIR 1967 Delhi 98 : (1969) 2 LLJ 195
High Courts09 Jan 1967
Bal Diwakar Hans Vs Delhi Administration and Others
Delhi High Court · (1967) 3 DLT 172
High Courts09 Jan 1967
D.S. Bhatnagar Vs The State
Delhi High Court · AIR 1967 Delhi 83 : (1967) CriLJ 1297
High Courts06 Jan 1967
Shakuntala and Others Vs Bhagwan Dass and Others
Delhi High Court · AIR 1967 Delhi 12
High Courts05 Jan 1967Dismissed
Bharat Nidhi Ltd. Vs Megh Raj Mahajan
Delhi High Court · AIR 1967 Delhi 22
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 13, 14Constitution of India, 1950 — Article 5Evidence Act, 1872 — Section 114
High Courts05 Jan 1967
Bharat Nidhi Limited Vs Megh Raj Mahajan and Another
Delhi High Court · (1967) 3 DLT 140
High Courts23 Dec 1966
Rabinder Nath Malik Vs Regional Passport Officer, New Delhi and Others
Delhi High Court · AIR 1967 Delhi 1
Constitution of India, 1950 — Article 19(1), 19(1)D, 19(5), 21, 226Passports Act, 1967 — Section 2
High Courts23 Dec 1966
Jai Parkash Vs The State
Delhi High Court · AIR 1967 Delhi 111 : (1967) CriLJ 1495
High Courts22 Dec 1966
Hari brothers Private Ltd., Delhi Vs Income Tax Officer Special Investigation, New Delhi and Another
Delhi High Court · AIR 1967 Delhi 146
High Courts22 Dec 1966
State (Delhi Administration) Vs Sinha Govindji
Delhi High Court · AIR 1967 Delhi 88 : (1967) CriLJ 1300
High Courts22 Dec 1966
Labh Singh Waryam Singh Vs Union of India
Delhi High Court · AIR 1967 Delhi 67
High Courts20 Dec 1966
Turat Singh Shadi Ram Vs Custodian of Evacuees Property and Regional Settlement Commissioner, New Delhi and Others
Delhi High Court · AIR 1967 Delhi 54
High Courts19 Dec 1966Dismissed
The Industrial and Trade Publication (P) Ltd., New Delhi Vs Partap Chand and Others
Delhi High Court · AIR 1967 Delhi 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, 115
High Courts18 Dec 1966
Ram Lal Puri Vs Gokalnagar Sugar Mills Co. Ltd.
Delhi High Court · (1967) 3 DLT 231
High Courts16 Dec 1966
Dula Mal Soni Vs New Delhi Municipal Committee
Delhi High Court · AIR 1967 Delhi 36 : (1967) 3 DLT 95
Punjab Municipal Act, 1911 — Section 195, 215, 220
High Courts16 Dec 1966
Chiranji Lal Ram Lal Vs Chandgi Ram Kundan Lal and Co. Hyderabad
Delhi High Court · AIR 1967 Delhi 158