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Delhi High Court judgments

1,15,902 judgments · page 5,790 of 5,796

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High Courts14 Apr 1967

Manaohar Lal Beli Ram Vs Har Kishan Lal and Another

Delhi High Court · AIR 1968 Delhi 108

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High Courts14 Apr 1967

Hindustan Steel (Private) Ltd. Vs Usha Rani Gupta and Another

Delhi High Court · AIR 1969 Delhi 59 : (1967) 3 DLT 635

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High Courts14 Apr 1967

National Hurricane Works Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 29

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High Courts12 Apr 1967

Revti Devi Vs Khiali Ram and Others

Delhi High Court · AIR 1967 Delhi 119

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High Courts11 Apr 1967

Ram Lubhai and Others Vs Manjit Singh and Another

Delhi High Court · (1968) 4 DLT 157

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High Courts07 Apr 1967Allowed

Vaishanava Dass and others Vs Faqir Chand and others

Delhi High Court · (1967) 04 DEL CK 0025

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High Courts06 Apr 1967

Datta Ram and Others Vs The Union of India (UOI)

Delhi High Court · (1967) 04 DEL CK 0022

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High Courts06 Apr 1967

Guru Dutt Gupta Vs Gauri Shanker and Co.

Delhi High Court · (1967) 3 DLT 274

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High Courts06 Apr 1967

A. C. KHANNA Vs COMMISSIONER OF Income Tax, DELHI.

Delhi High Court · (1968) 68 ITR 159

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High Courts06 Apr 1967

Budh Ram Sharma Vs Banwari Lal and Another

Delhi High Court · (1971) 7 DLT 360

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High Courts05 Apr 1967

Firm Ram Sewak Hari Ram Vs Sain Datta Mal

Delhi High Court · AIR 1967 Delhi 113

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High Courts05 Apr 1967

Om Parkash Jhumman Lal Vs Labour Court, Tis Hazari, Delhi and Another

Delhi High Court · AIR 1968 Delhi 153

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High Courts05 Apr 1967

The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others

Delhi High Court · (1967) 3 DLT 500

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High Courts04 Apr 1967

Mustaff Vs Union of India and Others

Delhi High Court · (1967) 3 DLT 438

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High Courts31 Mar 1967Dismissed

M/s Bhajan Singh Hardit Singh and Co., Delhi Vs Karson Agency (India) and others

Delhi High Court · AIR 1967 Delhi 101

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High Courts31 Mar 1967

American Furnishing House New Delhi Vs Udal Ram Bhurji

Delhi High Court · AIR 1968 Delhi 163

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High Courts30 Mar 1967

Jagannath Kashinath Kavalekar Vs Union of India and Others

Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497

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High Courts28 Mar 1967

The United Commercial Bank Ltd. Vs Firm Ganesh Das R.B. Kidar Nath and Others

Delhi High Court · (1968) 4 DLT 220

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High Courts28 Mar 1967

Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others

Delhi High Court · AIR 1968 Delhi 43

Income Tax Act, 1961 — Section 154, 155, 264
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High Courts28 Mar 1967

B.D. Gupta Vs The Union of India

Delhi High Court · (1967) 3 DLT 623

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