High Courts21 Aug 2025Allowed
Vinay Kumar Aggarwal Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1601
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 573 of 6,208
High Courts21 Aug 2025Dismissed
Govt Of NCT Of Delhi Vs Sh Jitendra Singh & Anr.
Delhi High Court · (2025) 08 DEL CK 1603
Delhi Land Reforms Act, 1954-Section 81Delhi Municipal Corporation Act, 1957-Section 507(a)
High Courts21 Aug 2025Dismissed
Chandra Shekhar Vs Rohini Ghavari & Ors.
Delhi High Court · (2025) 08 DEL CK 1619
Code of Civil Procedure, 1908-Order VII Rule 11, Section 19
High Courts21 Aug 2025Dismissed
Girdhar Lohani Vs State (G.N.C.T. Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1654
BNS, 2023-Section 318(4), 316(2), 3(5), 61(2)(a)
High Courts21 Aug 2025Allowed
Ugochukwu Paschal Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1657
NDPS Act-Section 21/25/29, 37
High Courts21 Aug 2025Allowed
Parvez @ Bhoora Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1659
NDPS Act-Section 20/29, 37CrPC-Section 161
High Courts21 Aug 2025Allowed
Mayank Sharma & Ors. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1660
IPC-Section 354, 323, 341, 427, 34
High Courts21 Aug 2025Dismissed
Asif Mirza & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1662
IPC-Section 376, 506, 34
High Courts21 Aug 2025Dismissed
Nitin Hooda Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1664
BNS-Section 109(1)Arms Act-Section 27
High Courts21 Aug 2025
Mahavir Singh & Ors. Vs Premlata & Anr.
Delhi High Court · (2025) 08 DEL CK 1718
CPC-Order XXII Rule 4
High Courts21 Aug 2025Dismissed
M/S Swadeshi Dham Vs M/s Mabel Apparel Pvt Ltd
Delhi High Court · (2025) 08 DEL CK 1719
CPC-Order VII Rule 11, IX Rule 7Limitation Act-Section 5
High Courts21 Aug 2025Dismissed
Brigadier Balwant Dahiya Trust Vs Shakuntala Dahiya & Ors.
Delhi High Court · (2025) 08 DEL CK 1720
Constitution of India-Article 227
High Courts21 Aug 2025Allowed
Amar Singh @ Amarjeet Singh & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1770
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 406, 468, 471, 120B, 34, 419, 420Code of Criminal Procedure-Section 482
High Courts21 Aug 2025Dismissed
Suresh Kumar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1773
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 309(6)IPC-Section 394, 279, 506, 506(II), 147, 148
High Courts21 Aug 2025Allowed
Pankaj Bisht & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1775
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts21 Aug 2025Allowed
Harpreet Singh & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1777
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 354Code of Criminal Procedure, 1973-Section 482
High Courts21 Aug 2025Dismissed
Govt. Of NCT Of Delhi Vs Anil Kumar & Ors
Delhi High Court · (2025) 08 DEL CK 1812
Letters Patent-Clauses 10, 14CCS (Redeployment of Surplus Staff) Rules, 1990-Rule 5(1), 5(2)
High Courts21 Aug 2025Dismissed
Container Corporation Of India Limited Vs M/S Watrana Traction Company
Delhi High Court · (2025) 08 DEL CK 1813
Arbitration & Conciliation Act, 1996-Section 37(1)(b), 34, 37Commercial Courts Act, 2015-Section 13Contract Act-Section 74, 73
High Courts21 Aug 2025Dismissed
Priyanka Vs Yudhvir Chhikara
Delhi High Court · (2025) 08 DEL CK 1816
Family Courts Act, 1984-Section 19, 19(1)The Guardians and Wards Act, 1890-Section 12Hindu Minority and Guardianship Act, 1956
High Courts21 Aug 2025Dismissed
Chand Mehra Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1828
Negotiable Instruments Act, 1881-Section 138Advocates Act, 1961-Section 48A, 35Bar Council of India Rules-Rule 4 of Section I, Chapter 1, Part VI