High Courts10 Apr 1968
Sunder Dass Amolak Das Vs Krishna Kumar
Delhi High Court · AIR 1968 Delhi 201 : (1968) CriLJ 1160 : (1968) 4 DLT 455
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,694 of 5,707
High Courts05 Apr 1968
Nand Ram Vs Sub Divisional Judge and Others
Delhi High Court · (1969) CriLJ 77 : (1968) 4 DLT 380
High Courts27 Mar 1968
Suraj Parkash Sabharwal Vs Harbans Kaur and Another
Delhi High Court · (1968) ILR Delhi 304 Supp : (1968) ILR Delhi 304
High Courts27 Mar 1968
Mukhtiar Ahmed Vs Himat Lal Bhatt and Others
Delhi High Court · (1968) 4 DLT 306
High Courts26 Mar 1968
Bhagat Ram Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 269 : (1968) 4 DLT 495 : (1968) LabIC 1402
High Courts22 Mar 1968
Balwant Singh and Others Vs R.D. Sharma, Director of Inspection Income Tax, New Delhi
Delhi High Court · AIR 1969 Delhi 91 : (1968) ILR Delhi 193 Supp : (1968) ILR Delhi 193
High Courts19 Mar 1968
Ishwar Devi Malik and Others Vs Union of India and Others
Delhi High Court · (1968) ACJ 141 : AIR 1969 Delhi 183 : (1968) ILR Delhi 59 Supp : (1968) ILR Delhi 59
High Courts12 Mar 1968
K.P. Shankara, Official Liquidator Peoples'' Insurance Company Ltd. Vs Sardul Singh Caveeshar and Others
Delhi High Court · (1968) ILR Delhi 225 Supp : (1968) ILR Delhi 225
High Courts04 Mar 1968Disposed Off
Mehta Teja Singh and Co. Vs Fertilizer Corporation of India, Ltd. and Another
Delhi High Court · AIR 1968 Delhi 188 : (1968) ILR Delhi 75 Supp : (1968) ILR Delhi 75
Arbitration Act, 1940 — Section 16, 16(1), 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Mar 1968
Siya Ram Sharma Vs Director General, Supplies and Disposalsand Others
Delhi High Court · (1970) 6 DLT 2 : (1968) ILR Delhi 178 Supp
High Courts23 Feb 1968
The Rampur Distillery and Chemical Co., Ltd. Vs The Company Law Board and Another
Delhi High Court · AIR 1968 Delhi 252
High Courts23 Feb 1968
Bansi Lal Gera Vs University of Delhi and Another
Delhi High Court · (1968) 4 DLT 353
High Courts22 Feb 1968
Fedders Lloyd Corporation (P.) Ltd. Vs B.A. Lakshminarayana Swami and Another
Delhi High Court · AIR 1969 Delhi 26 : (1969) CriLJ 168 : (1970) 6 DLT 182 : (1968) ILR Delhi 141 Supp