COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,693 of 5,707
Hargopal Mehra and Another Vs Nand Lal and Another
Delhi High Court · (1968) 4 DLT 180
Uma Dutt Vs R.K. Sardana
Delhi High Court · AIR 1969 Delhi 6 : (1968) 4 DLT 475
Mohd. Iqbal Vs Superintendent, Central Jail, Tehar, New Delhi and Others
Delhi High Court · AIR 1969 Delhi 45 : (1969) CriLJ 186 : (1969) ILR Delhi 56 Supp
Charanjit Lal Malhtora Vs Raj Kumari Sud and Others
Delhi High Court · (1968) 4 DLT 639
Mohinder Singh Vs Union of India
Delhi High Court · AIR 1969 Delhi 170 : (1969) 4 DLT 595
Shiv Kumar Sharma Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 64
Mam Chajnd Vs Sumat Prasad
Delhi High Court · (1969) 5 DLT 51 : (1968) ILR Delhi 441 Supp
K.B. Shukla and Others Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 80
The Ganesh Flour Mills Vs The Chief Commissioner, Delhi and Others
Delhi High Court · (1969) 5 DLT 187 : (1968) 22 STC 264
Nanak Chand Benarsi Das and Others Vs Chander Kishore and Others
Delhi High Court · AIR 1969 Delhi 235 : (1969) CriLJ 965
Delhi Administration Vs State of Haryana and Others
Delhi High Court · AIR 1969 Delhi 58
Om Parkash Vs The State
Delhi High Court · (1969) CriLJ 250 : (1969) 5 DLT 144
Amar Nath Vs Alfa
Delhi High Court · AIR 1969 Delhi 133 : (1969) CriLJ 598 : (1968) 4 DLT 473
Municipal Corporation of Delhi Vs Sunni Majlis Aukaf and Others
Delhi High Court · AIR 1968 Delhi 215
Devi Dayal Vs Sita Ram
Delhi High Court · AIR 1968 Delhi 240 : (1968) 4 DLT 429 : (1968) ILR Delhi 335 Supp : (1968) ILR Delhi 335
Chander Parkash Bodh Raj Vs Shila Rani Chander Prakash
Delhi High Court · AIR 1968 Delhi 174 : (1968) CriLJ 1153 : (1969) 5 DLT 271
Munni Begum Vs State
Delhi High Court · AIR 1968 Delhi 202 : (1968) CriLJ 1162 : (1969) 5 DLT 194 : (1968) ILR Delhi 342 Supp