High Courts25 Aug 2025Disposed Of
Sanjay Kalia & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1729
Land Acquisition Act, 1894-Section 18CPC-Order VII Rule 14Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 568 of 6,208
High Courts25 Aug 2025Dismissed
Sh. Girish Kapoor & Anr. Vs Sh. Roop Kishore Rastogi & Ors.
Delhi High Court · (2025) 08 DEL CK 1732
Delhi Rent Control Act, 1958-Section 14(1)(a), 14(1)(b), 14(2)CPC-Section 152
High Courts25 Aug 2025Dismissed
Shouryatowers Pvt. Ltd. Vs Surjeet Singh & Ors.
Delhi High Court · (2025) 08 DEL CK 1710
Constitution of India-Article 227
High Courts25 Aug 2025Disposed Of
Jaswinder Singh Vs Manpreetkaur & Anr.
Delhi High Court · (2025) 08 DEL CK 1709
High Courts25 Aug 2025Disposed Of
Jai Prakash Sharma Vs M/s National Marwari Foundation & Anr.
Delhi High Court · (2025) 08 DEL CK 1708
High Courts25 Aug 2025Disposed Of
Central Bank Of India Vs M/s. Vardhman Foods & Anr.
Delhi High Court · (2025) 08 DEL CK 1707
CPC-Order 5 Rule 20
High Courts25 Aug 2025Allowed
Jatin Kapoor & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1778
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts25 Aug 2025Allowed
Anand Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1782
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts25 Aug 2025Allowed
Mohd Akeel Vs State Of Gnct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1783
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 306, 317(2)IPC-Section 381, 411
High Courts25 Aug 2025Dismissed
M/s Rachna Global Excavation Ltd & Anr. Vs M/s Jindal Steel And Power Limited
Delhi High Court · 2023 INSC 786
Cr.P.C-Section 311, 313, 254NI Act-Section 138
High Courts25 Aug 2025Allowed
Sh. Amit Wadhwa & Ors. Vs State (Govt, Of NCT) Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1787
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Section 498A, 406, 34
High Courts25 Aug 2025Dismissed
Ramanand Sahni Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1807
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code, 1860-Section 376AB
High Courts25 Aug 2025Dismissed
Nadeem Khan Vs The State (GNCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1808
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B, 34
High Courts25 Aug 2025Dismissed
Radha Devi @ Pappi Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1810
Code of Criminal Procedure, 1973-Section 482, 438, 82Bharatiya Nyaya Sanhita, 2023-Sections 80(2), 85, and 3(5), 80Dowry Prohibition Act, 1961-Section 2
High Courts25 Aug 2025Disposed Of
Mithlesh @ Raju Vs The State
Delhi High Court · (2025) 08 DEL CK 1835
Code of Criminal Procedure, 1973-Section 374 (2), 313Indian Penal Code, 1860-Section 376, 506
High Courts25 Aug 2025Dismissed
S K Mittal Vs NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1850
Indian Succession Act, 1925-Section 384Delhi High Court Act, 1966-Section 10Hindu Marriage Act, 1955-Section 13B
High Courts25 Aug 2025Disposed Of
Vipin Saroha Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1894
High Courts25 Aug 2025
Ex-Constable Virender Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1892
High Courts25 Aug 2025Dismissed
Staff Selection Commission & Ors. Vs Mohit Kumar
Delhi High Court · (2025) 08 DEL CK 1882
High Courts25 Aug 2025Allowed
Ms. Archana Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 1904
Army Act, 1950-Section 12Air Force Act 1950-Section 12Constitution of India-Article 14, 14 to 16, 33, Part III