High Courts26 Aug 2025Allowed
Badshah Khan @ Deepak Through Pairokar Brother Salim Vs State Of N.C.T. Of Delhi Through SHO PS- Kotla Mubarakpur
Delhi High Court · (2025) 08 DEL CK 1667
BNS-Section 319(2), 318(4), 61(2), 309(4), 311, 345(3)
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 566 of 6,208
High Courts26 Aug 2025Allowed
Sahil Chadha Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1669
IPC-Section 376POCSO Act-Section 6
High Courts26 Aug 2025Dismissed
Devanand Sharma & Anr. Vs Mahender Pal
Delhi High Court · (2025) 08 DEL CK 1736
CPC-Order XXXVII, XXXVII Rule 4, Section 114
High Courts26 Aug 2025Disposed Of
Meenakshi Sharma Vs Ranveer Singh
Delhi High Court · (2025) 08 DEL CK 1737
CPC-Order XIIIA
High Courts26 Aug 2025Disposed Of
Ram Mulakh Darbar Vs Govt Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1739
High Courts26 Aug 2025Disposed Of
Satjit Singh Walia Vs Runwell Industries Private Ltd.
Delhi High Court · (2025) 08 DEL CK 1740
CPC-Section 151, Order VII Rule 11Constitution of India-Article 227
High Courts26 Aug 2025Partly Allowed
Jitender Kumar Vs Kamlesh Garg
Delhi High Court · (2025) 08 DEL CK 1741
CPC-Order VI Rule 17
High Courts26 Aug 2025Disposed Of
Ritu Mishra & Ors. Vs Chandi Prasad Gupta & Ors.
Delhi High Court · (2025) 08 DEL CK 1742
CPC-Order XIV Rule 5, I Rule 10Constitution of India-Article 227
High Courts26 Aug 2025Disposed Of
Vinod Gupta & Ors. Vs Sandeep Kapur & Ors.
Delhi High Court · (2025) 08 DEL CK 1743
CPC-Order VI Rule 17, XII Rule 6
High Courts26 Aug 2025Disposed Of
Hemant Gupta Vs Union Bank Of India
Delhi High Court · (2025) 08 DEL CK 1744
Commercial Courts Act, 2015-Section 2 (1)(c)CPC-Order VII Rule 10A, Section 114, 24
High Courts26 Aug 2025Disposed Of
Sanjeev Kumar Vs Aakash Jain
Delhi High Court · (2025) 08 DEL CK 1748
CPC-Section 105
High Courts26 Aug 2025Allowed
Siddharth Garg Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1786
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts26 Aug 2025Allowed
Suraj Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1788
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 308, 341, 34Code of Criminal Procedure-Section 482
High Courts26 Aug 2025Allowed
Jai Kumar & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1789
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 448, 511, 506, 34Code of Criminal Procedure, 1973-Section 482
High Courts26 Aug 2025Allowed
Brij Mohan Sharma @ Mohan & Ors. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1790
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Dowry Prohibition Act-Sections 3, 4
High Courts26 Aug 2025Allowed
Anita Kumar Vs Ajay Kumar Since Deceased Through Lrs & Ors.
Delhi High Court · (2025) 08 DEL CK 1848
Indian Stamp Act, 1899-Sections 33, 35, 36, 38, Schedule 1-A (for Delhi), Article 55, 23A, 44(B) of Schedule 1-A (for Andhra Pradesh)Code of Civil Procedure, 1908-Section 151, Order XXXIX Rules 1 and 2Transfer of Property Act, 1882-Section 53A
High Courts26 Aug 2025Allowed
Maryam Bee Vs Shuibham Jain & Ors.
Delhi High Court · (2025) 08 DEL CK 1849
Code of Civil Procedure, 1908-Order XLIII Rule 1, I Rule 10, I Rule 10(2), IX Rule 7, VII Rules 10 and 11, XXII Rule 10, XLIIIDelhi High Court Act, 1966-Section 10, 10(1)Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13(2), 13, 13(1)
High Courts26 Aug 2025Disposed Of
Madhuri Refiners Pvt. Ltd. & Anr. Vs Omshree Agro Tech Private Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1889
High Courts26 Aug 2025Disposed Of
Balaji Corner & Anr. Vs Bikaner Sweets Corner
Delhi High Court · (2025) 08 DEL CK 1926
CPC-Order XXXIX Rules 1 and 2