High Courts30 Nov 1978
Amrik Singh Bhandari Vs Uttani Singh Dugal and Co. Pvt. Ltd. and Others
Delhi High Court · AIR 1979 Delhi 81
Arbitration Act, 1940 — Section 8
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,599 of 5,748
High Courts30 Nov 1978
Laxmi Starch Ltd. and Another Vs State and Municipal Corporation of Delhi
Delhi High Court · (1979) ILR Delhi 332
High Courts29 Nov 1978
Umesh Kapur Vs Shakuntala Kapur
Delhi High Court · (1979) 35 DLT 330 : (1979) 1 ILR Delhi 589 : (1979) RLR 449
High Courts29 Nov 1978
Ashok Kumar Vs Union of India and Others
Delhi High Court · (1979) 15 DLT 126 : (1979) ILR Delhi 464 : (1979) RLR 32
High Courts28 Nov 1978
Charan Singh and Others Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 422 : (1979) LabIC 633 : (1979) 2 LLJ 123
High Courts24 Nov 1978
The Tata Oil Mills Co. Ltd. Vs Hansa Chemical Pharmacy
Delhi High Court · (1986) 2 ARBLR 303 : (1979) ILR Delhi 236
High Courts23 Nov 1978
Mis Sri Krishna Tiles and Potteries (Madras) Pvt. Ltd. Vs The Company Law Board and Others
Delhi High Court · (1979) ILR Delhi 435
High Courts22 Nov 1978
Ajit Singh Vs Indersaran, etc.
Delhi High Court · (1979) 1 ILR Delhi 502 : (1979) ILR Delhi 335
High Courts22 Nov 1978
Anil Kumar Sachdeva Vs Four A Asbestos (P) Ltd.
Delhi High Court · (1980) 50 CompCas 122 : (1979) 1 ILR Delhi 335
High Courts21 Nov 1978
Pearelal and Sons (E.P.) (P) Ltd. Vs V/o Mashpriborintorg and Another
Delhi High Court · (1979) ILR Delhi 217
High Courts10 Nov 1978
Widramac Sales (P) Ltd., New Delhi Vs J.E.C. Cabmac (P) Ltd., New Delhi and Another
Delhi High Court · AIR 1979 Delhi 138
High Courts09 Nov 1978
Manjula and S. Deshmukh Vs Sijresh Deshmukh
Delhi High Court · AIR 1979 Delhi 93 : (1979) 1 ILR Delhi 395 : (1979) RLR 261