High Courts01 Nov 1996
Sunstar Lubricants Ltd. and Another Vs Federal Chemical Industries and Another
Delhi High Court · (1996) 5 AD 594 : (1997) 1 ARBLR 337 : (1997) 65 DLT 725
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,429 of 6,091
High Courts31 Oct 1996
Vijay Kumar Gupta Vs Kewal Krishan Kohli
Delhi High Court · (1997) 65 DLT 753
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Oct 1996
Surjit Singh Vs H.N. Pahilaj
Delhi High Court · (1996) 5 AD 482 : (1997) 65 DLT 22 : (1997) 40 DRJ 93 : (1997) 2 ILR Delhi 100
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 2
High Courts30 Oct 1996
Shanti Devi and Another Vs Ram Swarup Goela and Another
Delhi High Court · (1997) 1 CLT 291 : (1997) 65 DLT 129
High Courts30 Oct 1996
Rolls-Royce Plc and Another Vs R.R. Motors Pvt. Ltd.
Delhi High Court · (1996) 64 DLT 696 : (1997) 115 PLR 5
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Oct 1996
Mohta Alloy and Steel Works Vs Mohta Finance and Leasing Co. Ltd.
Delhi High Court · (1997) 89 CompCas 227
High Courts30 Oct 1996
Daulat Rai and Sons Vs Union of India
Delhi High Court · (1996) 10 DEL CK 0021
High Courts29 Oct 1996
Hari Ram Vs Rukmani Devi
Delhi High Court · (1996) 5 AD 777 : (1996) 64 DLT 662 : (1997) 40 DRJ 808 : (1996) RLR 522
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Oct 1996
India Furnishers Vs Chinar Exports Ltd. and Others
Delhi High Court · (1997) 1 ARBLR 378 : (1997) 65 DLT 686
High Courts18 Oct 1996
Pramod Kumar Bhandari Vs State
Delhi High Court · (1996) 5 AD 545 : (1997) 1 ARBLR 186 : (1997) CriLJ 1015 : (1996) 64 DLT 732 : (1996) 39 DRJ 504 : (1997) 1 ILR Delhi 499
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts18 Oct 1996
Rameshwar Dayal Sharma Vs Jagpal Singh
Delhi High Court · (1997) 65 DLT 898
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts18 Oct 1996
Kedari Singh Vs Delhi Cloth and General Mills and Others
Delhi High Court · (1997) 65 DLT 903 : (1997) 115 PLR 51
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts18 Oct 1996
Chand Kumar Vs Union of India
Delhi High Court · (1997) 1 AD 727 : (1997) 40 DRJ 695
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 5(2)
High Courts18 Oct 1996Allowed
Moolchand Kharati Ram Hospital and Ayurvedic Research Institute Vs Labour Commissioner and Others
Delhi High Court · (1997) 75 FLR 266 : (1998) 3 LLJ 1139
High Courts18 Oct 1996
Arun Kumar Chaturvedi Vs Subhadra
Delhi High Court · (1997) 1 BC 365 : (1997) 3 CivCC 674 : (1996) 64 DLT 737 : (1997) 115 PLR 9
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts18 Oct 1996
Inder Pal Singh Chadha Vs Government of National Capital Territory of Delhi
Delhi High Court · (1996) 5 AD 585 : (1997) 65 DLT 120 : (1996) 39 DRJ 661 : (1997) 1 ILR Delhi 566 : (1997) 1 RCR(Civil) 689
Constitution of India, 1950 — Article 239AA, 298
High Courts17 Oct 1996
Mehar Elahi Vs Verha Mal
Delhi High Court · (1997) 1 AD 25 : (1996) 64 DLT 641 : (1997) RLR 75
Delhi Rent Control Act, 1958 — Section 12Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts17 Oct 1996
Sunil Mehra Vs Baby Rashmi Mehra and Others
Delhi High Court · (1997) 1 DMC 149
High Courts17 Oct 1996
Ashok Ohri Vs Delhi Development Authority and Another
Delhi High Court · (1997) 1 ARBLR 181 : (1996) 64 DLT 700
High Courts17 Oct 1996
Ajay Construction Co. Vs Delhi Development Authority
Delhi High Court · (1996) 5 AD 425 : (1997) 1 ARBLR 92 : (1996) 64 DLT 590 : (2003) 39 DRJ 444