High Courts05 Nov 1996
Dewan and Sone Investment Pvt. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 5 AD 429 : (1997) 66 DLT 278
Punjab Municipal Act, 1911 — Section 3(1)
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,428 of 6,091
High Courts04 Nov 1996Dismissed
Goyal Gases Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1997) 227 ITR 536 : (1997) 226 ITR 864 : (1997) 94 TAXMAN 57
High Courts01 Nov 1996
Ram Beti Vs Sumesh Prashad
Delhi High Court · (1996) 5 AD 454 : (1997) 65 DLT 125 : (1996) 39 DRJ 799 : (1997) RLR 151
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Nov 1996
Yashodara Srinivasan Vs Director General
Delhi High Court · (1997) 65 DLT 853 : (1997) 40 DRJ 212
Constitution of India, 1950 — Article 226Music Audition Board (MAB) Rules, 1988 — Rule 10B
High Courts01 Nov 1996
Bhagwan Dass Vs Chairman-cum-Managing Director, Indian Airlines
Delhi High Court · (1997) 40 DRJ 7
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
N.C. Bakshi Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 1 AD 363 : (1997) 40 DRJ 632
High Courts01 Nov 1996
Sahdeo Singh Solanki Vs Government of NCT of Delhi
Delhi High Court · (1997) 65 DLT 390 : (1996) 39 DRJ 651
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
Raji Vs State
Delhi High Court · (1997) 40 DRJ 47
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts01 Nov 1996
Parmod Kumar Bhatia Vs Power Finance Corporation Ltd.
Delhi High Court · (1997) 1 AD 524 : (1997) 65 DLT 91 : (1996) 39 DRJ 646
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
Kamal Gandhi Vs M.G. Atri
Delhi High Court · (1997) 1 AD 521 : (1997) 65 DLT 99 : (1997) 40 DRJ 106
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 5
High Courts01 Nov 1996
Roop Madan Vs State
Delhi High Court · (1997) 1 AD 687 : (1997) 65 DLT 14 : (1997) 40 DRJ 109
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts01 Nov 1996
P.V. Narasimha Rao Vs State (Central Bureau of Investigation/SPE) K.K. Tewari Vs Central Bureau of Investigation Chandraswami Vs State (Central Bureau of Investigation) K.N. Agarwal Vs State
Delhi High Court · (1996) 64 DLT 665 : (1996) 39 DRJ 564
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts01 Nov 1996
R.D. Sharma Vs Delhi Development Authority
Delhi High Court · (1997) 40 DRJ 11
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
Standard Book Company Vs Arun Goel
Delhi High Court · (1997) 1 AD 646 : (1997) 65 DLT 96 : (1997) 40 DRJ 565
High Courts01 Nov 1996
Hans Pal Singh Bhinder Vs University of Delhi
Delhi High Court · (1996) 39 DRJ 584
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
Ajaib Singh Vs Union of India
Delhi High Court · (1997) 40 DRJ 710
Border Security Force Rules, 1969 — Rule 22
High Courts01 Nov 1996
B.D. Industries Ltd. Vs Board for Industrial and Financial Reconstruction
Delhi High Court · (1999) 98 CompCas 315 : (1997) 40 DRJ 421
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
J.S. Construction Vs Delhi Development Authority
Delhi High Court · (1997) 1 ARBLR 149 : (1997) 65 DLT 759
High Courts01 Nov 1996
Anant Raj Agencies Vs Delhi Development Authority
Delhi High Court · (1997) 65 DLT 583
High Courts01 Nov 1996
Devinder Nath Sondhi Vs Raj Sondhi
Delhi High Court · (1997) 1 AD 81 : (1997) 1 DMC 298 : (1996) 39 DRJ 639
Hindu Marriage Act, 1955 — Section 24