High Courts11 Sept 2025Dismissed
Union Of India Through The Secretary Ministry Of Defence & Ors. Vs MWO (HFO) Ramesh Patil Budha (No. 298310) (Retd)
Delhi High Court · (2025) 09 DEL CK 1952
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 541 of 6,144
High Courts11 Sept 2025Disposed Of
Ex Sep Raji Hasan Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1953
Army Act-Section 63
High Courts11 Sept 2025Partly Allowed
K Arjun Singh & Ors. Vs GM Modular Pvt. Ltd.
Delhi High Court · (2025) 09 DEL CK 1955
CPC-Order XXXIX Rules 1 and 2
High Courts11 Sept 2025
Delhi International Airport Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2025) 09 DEL CK 1972
Constitution of India-Article 1, 226, 243P, 243Q, 243W, 246The Airports Authority of India Act, 1994-Section 11, 12, 12(3), 12(3)(f), 12(3)(j), 12(3)(r), 12(5)(a), 12A, 12A(1), 12A(2), 12A(3), 12A(4), 24Solid Waste Management Rules, 2016-Rule 2, 3(3), 3(8), 3(30), 3(31), 3(39), 3(46), 3(54), 4, 4(1), 4(1)(a), 4(6), 4(7), 4(8), 15(e), 15(f), 15(zf)
High Courts11 Sept 2025Allowed
Raghvendra Singhania & Ors. Vs Bajaj Finance Limited & Ors.
Delhi High Court · (2025) 09 DEL CK 1973
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 12, 14, 21, 11, 4, 7, 12(4), 13(2), 16(2), 17, 16, 14(1), 34(2), 75, 81, 48, 34(2)(a)(iii), 48(2)(b)(ii), 34(2-A), 31(3), 28(3), 34(2)(a)(iv), 37, 28(1)(a), 28, 18, 11(5), 34(2)(b)(ii), Seventh ScheduleCompanies Act, 1956Constitution of India-Article 226
High Courts11 Sept 2025Allowed
JSW Ispat Special Products Limited Vs Bharat Petroresources Limited
Delhi High Court · (2025) 09 DEL CK 1974
Arbitration and Conciliation Act, 1996-Section 2(3), 5, 11, 12, 12(1), 12(2), 12(5), 16, 34, Fifth Schedule, Sixth Schedule, Seventh Schedule (Entry 16)Insolvency and Bankruptcy Code, 2016-Section 7, 13(1)(b), 14, 15(1)(c), 18(1)(b), 25(2)(e), 29, 30, 30(2), 30(6), 31, 31(1), 53, 53(1), 60(5), 60(6), 238Insolvency Resolution and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2017-Regulation 7, 36, 39(3)
High Courts11 Sept 2025Dismissed
Rinku Singh Vs The Presidents Secretariat & Anr.
Delhi High Court · (2025) 09 DEL CK 1989
High Courts11 Sept 2025Disposed Of
Dileep G Vs Union Public Service Commission & Ors.
Delhi High Court · (2025) 09 DEL CK 1991
High Courts11 Sept 2025
M/s SAP India Private Limited Vs Commissioner Of Customs (Import)
Delhi High Court · (2025) 09 DEL CK 2037
Customs Act, 1962-Section 130, 28
High Courts11 Sept 2025
Vindhya Telelinks Limited & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2038
BIS Act, 2016
High Courts11 Sept 2025
Ms. Puja Jayant & Ors. Vs Commissioner Of Customs, IGI Airport
Delhi High Court · (2025) 09 DEL CK 2039
Constitution of India-Articles 226, 227Customs Act, 1962-Section 111(d), 111(i), 111(j), 111(l), 111(m), 111(o), 125, 112(a), 112(b), 114AA, 150
High Courts11 Sept 2025Disposed Of
M/S Bhagmal And Sons Vs Sales Tax Officer / AVATO & Ors.
Delhi High Court · (2025) 09 DEL CK 2040
Constitution of India-Articles 226 & 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts11 Sept 2025Disposed Of
Gaurav Vs Superintendent, CGST
Delhi High Court · (2025) 09 DEL CK 2041
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 29, 29(2)
High Courts11 Sept 2025
Court On Its Own Motion Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2042
High Courts11 Sept 2025Dismissed
Dr Surendra Kumar Gupta Vs Delhi Skill And Entrepreneurship University & Ors.
Delhi High Court · (2025) 09 DEL CK 2066
Constitution of India-Article 226
High Courts11 Sept 2025Dismissed
Pratibha Vs Union Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 2108
Life Insurance Corporation of India (Staff) Rules, 1960-Regulation 14LIC of India (Recruitment of Apprentice Development Officers) Regulations, 1999Constitution of India-Article 16, 311, 311(2)
High Courts11 Sept 2025Dismissed
Zoom Insurance Brokers Pvt. Ltd Vs Assistant Commissioner Of Income Tax, Circle - 5(1), New Delhi
Delhi High Court · (2025) 09 DEL CK 2125
Income-tax Act, 1961-Section 129, 132, 147, 148, 148A, 148A(1), 148A(b), 148A(c), 148A(d), 148A(3), 148(3)(i), 149(1)(b), 143A(3)
High Courts11 Sept 2025Disposed Of
Krishna Caters Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1600
Constitution of India-Article 226 (1), 226(2)Railways Act, 1989-Section 73, 79
High Courts10 Sept 2025Dismissed
Shyam Bharteey Vs Central Board Of Film Certification Regional Officer Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1625
Constitution of India-Article 226, 19(1)(a)Cinematograph Act, 1952-Section 4, 5B, 5C, 5DCinematograph (Certification) Rules, 1983-Rule 22, 22(9)(f), 24(1)
High Courts10 Sept 2025
Jackie Verma & Ors. Vs Sanjay Sharma
Delhi High Court · (2025) 09 DEL CK 1637
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Income Tax Act, 1961-Section 269SS, 269ST, 271DABSA (65B Evidence Act)-Section 63