High Courts11 Sept 2025Disposed Of
Waseem Ahmed Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1674
The National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 540 of 6,144
High Courts11 Sept 2025Disposed Of
Ashu Kumar Gupta Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2025) 09 DEL CK 1675
Right to Information Act, 2005
High Courts11 Sept 2025Disposed Of
M/S Sreeansh Enterprise Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1677
Constitution of India-Article 226(1), 226(2)Railways Act, 1989-Section 73, 79
High Courts11 Sept 2025Disposed Of
E Mohd Basheer Sait Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1679
High Courts11 Sept 2025Disposed Of
M/s Any Time Security Services Vs Northern Railway
Delhi High Court · (2025) 09 DEL CK 1747
Arbitration and Conciliation Act-Section 7, 8, 11, 11(6), 11(6A), 12, 16, 37, IVth ScheduleArbitration and Conciliation (Amendment) Act 2015-Section 12(5)
High Courts11 Sept 2025Dismissed
Union Of India Vs R S Construction & Anr.
Delhi High Court · (2025) 09 DEL CK 2194
Arbitration & Conciliation Act, 1996-Section 4, 11, 24, 28, 28(3), 31, 31(3), 31(7), 34, 34(2)(a)(iv), 34(2)(b) Explanation 2, 34(2A), 34(2)(b)(ii), 37Indian Evidence Act-Section 104Interest Act, 1978-Section 3
High Courts11 Sept 2025Dismissed
Navin M. Raheja & Anr. Vs Dinesh Goyal & Ors.
Delhi High Court · (2025) 09 DEL CK 1778
Constitution of India-Article 227Consumer Protection Act, 1986-Section 21, 12(1)(a), 23, 10, 16, 16(1B)(iii), 20, 20(1A)(ii), 20(1A)(iii), 22, 29A, 30AConsumer Protection Regulations, 2005-Regulation 12
High Courts11 Sept 2025Dismissed
Vishan Singh & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1807
BNSS, 2023-Section 483, 528IPC-Section 302, 394, 120-B, 34Arms Act-Section 25, 27
High Courts11 Sept 2025Disposed Of
Durgesh @ Durga & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1809
Cr. PC-Section 439BNSS-Section 438IPC-Section 302, 394, 120-B, 34
High Courts11 Sept 2025Allowed
Jaspal Singh Khokar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1812
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 420, 467, 471, 506, 120BCode of Criminal Procedure, 1973-Section 482
High Courts11 Sept 2025Allowed
Nitish Dabas & Ors. Vs Government Of National Capital Territory Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1813
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 354, 34, 298Code of Criminal Procedure-Section 482
High Courts11 Sept 2025
M/S R.K. Goel Abhey Kumar Jain Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1856
Code of Civil Procedure, 1908-Section 34Interest Act, 1978Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
High Courts11 Sept 2025Disposed Of
Vivek Malhotra Vs Shilpa Sood
Delhi High Court · (2025) 09 DEL CK 1866
Guardians and Wards Act, 1890
High Courts11 Sept 2025Allowed
Ashvini Kumar Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1886
Constitution of India-Article 226Central Civil Services (Extraordinary Pension) Rules, 1939-Rule 6, 6(i), 9(3), 9(4)
High Courts11 Sept 2025Allowed
Harvinder Malik Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1889
RPF Rules 1987-Rule No. 146.6 (iv)
High Courts11 Sept 2025Disposed Of
Dr. Vivek Kumar Mathur Vs Union Of India & Ors
Delhi High Court · (2025) 09 DEL CK 2170
High Courts11 Sept 2025Dismissed
Praveen Gupta Vs DCIT Circle Intl Taxation (1) (3) (1), New Delhi
Delhi High Court · (2025) 09 DEL CK 2160
Income Tax Act, 1961-Section 260A, 271(1)(c)
High Courts11 Sept 2025Allowed
Staff Selection Commission & Ors. Vs Swaraj
Delhi High Court · (2025) 09 DEL CK 1906
High Courts11 Sept 2025Disposed Of
Dr. M.D. Arya & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 1908
Department of Health (Group-A Gazetted Non-Medical Scientific and Technical Posts) In-Situ Promotion Rules, 1990Constitution of India-Article 226
High Courts11 Sept 2025Dismissed
Saint Gobain Glass France Vs Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2025) 09 DEL CK 1919
Patents Act, 1970-Section 117A, 11A, 2(1)(j), 2(1)(ja), 2(1)(ac), 3(d), 10, 10(4)(c), 10(5), 14, 25, 25(1)(e), 59, 64(1)(h), 26(1)(a)United States patent law, 35 U.S.C.-Section 103, 102