High Courts30 Aug 1999
COMMISSIONER OF INCOME TAX Vs BHARAT COMMERCE and INDUSTRIES LTD.
Delhi High Court · (1999) 157 CTR 53
COURT ARCHIVE
Delhi High Court judgments
1,23,659 judgments · page 5,374 of 6,183
High Courts30 Aug 1999
Yogender Prasad and Another Vs State of Manipur and Others
Delhi High Court · (2000) 1 AD 491 : (2000) 83 DLT 59
Constitution of India, 1950 — Article 226
High Courts30 Aug 1999
UCO Bank Vs Presiding Officer and Another
Delhi High Court · (1999) 5 AD 514 : (1999) 81 DLT 696 : (1999) ILR Delhi 331 : (2000) 1 LLJ 1187
High Courts30 Aug 1999
Commissioner of Income Tax Delhi-II, N. D. Vs Bharat Commerce and Industries Ltd.
Delhi High Court · (1999) 6 AD 234 : (1999) 81 DLT 889 : (1999) 240 ITR 256 : (1999) 107 TAXMAN 135
High Courts30 Aug 1999
Darshan Singh @ Fauzi Vs Union of India and Others
Delhi High Court · (1999) 5 AD 417 : (2000) CriLJ 304 : (1999) 81 DLT 490
High Courts30 Aug 1999
State Bank of India Vs Avon Automotive Components Pvt. Ltd.
Delhi High Court · (1999) 6 AD 174 : (1999) 82 DLT 101 : (2000) 1 RCR(Civil) 100
High Courts30 Aug 1999
G.D. Builders Vs Union of India and Another
Delhi High Court · (2000) 2 AD 171
High Courts30 Aug 1999
Ganga Saran and Sons Pvt. Ltd Vs Sachdeva Offset and Packing Industries Pvt. Ltd.
Delhi High Court · (1999) 5 AD 569 : (1999) 98 CompCas 351 : (1999) 81 DLT 483 : (1999) 51 DRJ 105
High Courts30 Aug 1999
Kamal Promoters and Devp. (Const.) P. Ltd. Vs Diesel Shed Co-op. Group Housing Society Ltd.
Delhi High Court · (1999) 5 AD 631
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts30 Aug 1999
Maharaja Exporters (India) Vs Union of India and Others
Delhi High Court · (1999) 5 AD 609 : (1999) 82 DLT 479 : (1999) 51 DRJ 192 : (2000) 68 ECC 240 : (2000) 91 ECR 48 : (2000) 115 ELT 293
High Courts30 Aug 1999
Delhi Farming and Const. Pvt. Ltd. Vs Ass. Comm. of Income Tax, Circle 1(i) and Others
Delhi High Court · (1999) 6 AD 509 : (1999) 157 CTR 264 : (1999) ILR Delhi 349 : (1999) 240 ITR 127 : (1999) 107 TAXMAN 109
High Courts27 Aug 1999
Prem Deva Niranjan Deva Tayal (HUF) Vs Precision Steel and Engg. Works and Another
Delhi High Court · (1999) 6 AD 843 : (1999) 81 DLT 638 : (1999) ILR Delhi 310
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Aug 1999
State Trading Corpn. of India Ltd. Vs M/s. Marpro Ltd. U.K.
Delhi High Court · (1999) 6 AD 449 : (2001) 104 CompCas 53 : (2000) 86 DLT 361
High Courts25 Aug 1999
COMMISSIONER OF INOCME TAX Vs NAGRIK HOTEL (P) LTD.
Delhi High Court · (1999) 157 CTR 470
High Courts25 Aug 1999Partly Allowed
Union of India (UOI) and Others Vs Mrigank and Others
Delhi High Court · (1999) 5 AD 865 : AIR 2000 Delhi 150 : (1999) 81 DLT 613
Constitution of India, 1950 — Article 226
High Courts25 Aug 1999
H.C. Chopra (Retired) (Col.) and Another Vs Shri V.C. Mehra
Delhi High Court · (1999) 5 AD 574 : (1999) 81 DLT 937 : (1999) 51 DRJ 156 : (1999) 4 RCR(Civil) 497
Arbitration and Conciliation Act, 1996 — Section 8(1)Partnership Act, 1932 — Section 69(1)
High Courts25 Aug 1999
Bikramjit Nagrath and Others Vs M/s. Ralya Ram Mela Ram and Others
Delhi High Court · (2000) 1 AD 805 : (2001) 1 CivCC 164 : (1999) 82 DLT 84 : (2000) 52 DRJ 387 : (2000) 2 RCR(Civil) 575
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts25 Aug 1999
Ram Niwas and Others Vs Smt. Gunmala Jain and Others
Delhi High Court · (2000) 1 AD 113 : (1999) 82 DLT 803
High Courts25 Aug 1999
Gul. H. Jethani and Another Vs Smt. Ravinder Kaur and Others
Delhi High Court · (1999) 5 AD 635 : (1999) 81 DLT 532
High Courts25 Aug 1999
DSIDC Workers Union (Regd.) Vs Delhi State Indu.Devp. Corporation (DSIDC) and Others
Delhi High Court · (1999) 6 AD 220 : (2000) 83 DLT 26
Companies Act, 1956 — Section 391, 392, 393, 394