High Courts02 Sept 1999
Faqir Chand Vadhera Vs Union of India and others
Delhi High Court · (1999) 5 AD 645 : (2000) 1 RCR(Civil) 95
COURT ARCHIVE
Delhi High Court judgments
1,23,662 judgments · page 5,373 of 6,184
High Courts02 Sept 1999
Lennarts Equipment Pvt. Ltd. Vs Punjab National Bank and Others
Delhi High Court · (1999) 6 AD 671 : (1999) 51 DRJ 509
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts01 Sept 1999
R.R. Mehta Educational Trust Vs Delhi Development Authority and Another
Delhi High Court · (1999) 5 AD 839 : (1999) 81 DLT 925 : (2000) 1 RCR(Civil) 271
Constitution of India, 1950 — Article 226
High Courts01 Sept 1999
Association of Corporation and Apex Societies of Handlooms Vs State of Bihar and Another
Delhi High Court · (1999) 5 AD 769 : AIR 2000 Delhi 106 : (1999) 81 DLT 457 : (1999) 51 DRJ 110 : (1999) 2 ILR Delhi 465
High Courts01 Sept 1999Dismissed
Commissioner of Central Excise Vs Kumar Steels
Delhi High Court · (2000) 68 ECC 547 : (2000) 116 ELT 15
Central Excise Rules, 1944 — Rule 57A, 57F(2), 57F(3), 57G, 57G(1)Central Excises and Salt Act, 1944 — Section 35E(4), 35G(1), 35G(3)
High Courts01 Sept 1999
Jindal Exports Ltd. Vs Fuerst Day Lawson Ltd.
Delhi High Court · (1999) 51 DRJ 170
Arbitration and Conciliation Act, 1996 — Section 47, 48, 49, 50Delhi High Court Act, 1966 — Section 10
High Courts01 Sept 1999
DLF Industries Ltd. Vs Hongkong and Shenghai Banking Corpn. and Others
Delhi High Court · (1999) 2 AD 67 : (1999) 78 DLT 146 : (1999) 49 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 133
High Courts01 Sept 1999
Arvind Construction Co. Pvt. Ltd. Vs Regional Provident Fund Commissioner and Another
Delhi High Court · (1999) 6 AD 29 : (2000) 1 LLJ 1193
High Courts01 Sept 1999
Sunehri and Another Vs Sh. Bhagwat Dayal and Others
Delhi High Court · (1999) 6 AD 761 : (2000) 84 DLT 366
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Sept 1999
Gen. Marketing and Manufacturing Co. Ltd. Vs The Presiding Officer and Others
Delhi High Court · (2000) 1 AD 689
Constitution of India, 1950 — Article 226
High Courts31 Aug 1999
R.P. Arora Vs Union of India and Others
Delhi High Court · (1999) 6 AD 679 : (1999) 82 DLT 686 : (1999) 51 DRJ 513
High Courts31 Aug 1999
Ashok Kumar Monga Vs UCO Bank and Others
Delhi High Court · (1999) 5 AD 421 : (1999) 81 DLT 879 : (1999) 51 DRJ 176
High Courts31 Aug 1999
Bank of India Vs Mr. T.R. Arora
Delhi High Court · (2000) 4 AD 588 : (2000) 86 DLT 371 : (1999) ILR Delhi 341 : (2000) 126 PLR 65
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts31 Aug 1999
Housing and Urban Development Corpn. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1999) 5 AD 792 : AIR 2000 Delhi 71 : (1999) 81 DLT 742 : (1999) 51 DRJ 614 : (1999) 2 ILR Delhi 269 : (2000) 3 RCR(Civil) 27
Delhi Municipal Corporation Act, 1957 — Section 113, 114, 115(4), 116(2), 119
High Courts31 Aug 1999
Municipal Corporation of Delhi Vs Gauri Shankar and Others
Delhi High Court · (1999) 5 AD 905 : (1999) 81 DLT 535 : (1999) 51 DRJ 127 : (1999) ILR Delhi 417
Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Aug 1999
Anil Dhall Vs Union of India and others
Delhi High Court · (1999) 5 AD 894 : (1999) 81 DLT 501 : (1999) 51 DRJ 198 : (1999) ILR Delhi 429
High Courts31 Aug 1999
Om Parkash Vs Shri Randhir Singh
Delhi High Court · (1999) 6 AD 185 : (1999) 82 DLT 210 : (2000) 1 RCR(Civil) 516
High Courts31 Aug 1999
Rajesh Kumar Aggarwal and Others Vs Mr. K.K. Modi and Others
Delhi High Court · (1999) 6 AD 188
High Courts31 Aug 1999
Madan Lal Arora. Vs Manag./Director All India Institute of Medical Sciences and Others Mang./Director All India Institute of Medical Sciences and Others Vs Govt. of NCT and Another
Delhi High Court · (1999) 6 AD 38 : (1999) 81 DLT 596 : (1999) ILR Delhi 403 : (2000) 1 LLJ 158