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Delhi High Court judgments

1,22,877 judgments · page 536 of 6,144

High Courts15 Sept 2025Allowed

Singhania University Vs University Grants Commission

Delhi High Court · (2025) 09 DEL CK 1706

Singhania University, Pacheri Bari (Jhunjhunu) Act, 2008University Grants Commission Act, 1956-Section 2(f), 12, 12(j), 12A, 14, 22, 23, 24, 26, 26(1)(e), 26(1)(f), 26(1)(g)UGC (Establishment and Maintenance of Standards in Private Universities) Regulations, 2003-Regulation 5
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High Courts15 Sept 2025Allowed

Ajay @ Bobby Vs State

Delhi High Court · (2025) 09 DEL CK 1719

Protection of Children from Sexual Offences Act, 2012-Sections 5(n), 6Code of Criminal Procedure, 1973-Sections 161, 164, 389, 389(1), 437, 438 and 439IPC-Section 302
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High Courts15 Sept 2025Allowed

Anju Rani & Anr. Vs Rajan Khurana

Delhi High Court · (2025) 09 DEL CK 1721

Indian Penal Code, 1860-Section 34, 120B, 211, 325, 499, 500, 506, 509Code of Criminal Procedure, 1973-Section 195(1)(b), 195(1)(b)(i), 199, 204(2), 397, 397(1), 401, 468, 468(2), 468(2)(b), 482, 483Constitution of India-Article 227
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High Courts15 Sept 2025Disposed Of

Dr Vivek Singh Vs Shriram Finance Ltd & Ors

Delhi High Court · (2025) 09 DEL CK 1840

Constitution of India-Article 226, 227, Part IIISecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 17, 18, second proviso to Section 18Recovery of Debts Due to Banks and Financial Institutions Act, 1993
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High Courts15 Sept 2025Disposed Of

Priti Saraf Vs Ajay Sharma & Ors.

Delhi High Court · (2025) 09 DEL CK 1853

Code of Civil Procedure, 1908-Section 96, Order XLI, I Rule 10, XII Rule 6Domestic Violence Act, 2005Transfer of Property Act
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High Courts15 Sept 2025Partly Allowed

Budh Bhaskar Vs State

Delhi High Court · 2023 INSC 683

Code of Criminal Procedure, 1973-Section 374(2), 313, 428Indian Penal Code, 1860-Section 307, 34, 379, 390, 392, 394, 397
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