High Courts16 Sept 2025Partly Allowed
Pradeep @ Vikram @ Vicky Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 2112
Indian Penal Code, 1860-Section 302, 300, 299, 304Code of Criminal Procedure, 1973-Section 161
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 535 of 6,144
High Courts16 Sept 2025Disposed Of
Landmark Property Development Co Ltd Vs Deputy Commissioner Of Income Tax Central Circle 1
Delhi High Court · (2025) 09 DEL CK 2131
High Courts16 Sept 2025Disposed Of
Deepak Gupta Vs Assistant Commissioner Of Income Tax, Circle 43(1), Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 2133
Income Tax Act, 1961-Section 148A(3), 148
High Courts16 Sept 2025Dismissed
The Director Bureau Of Outreach And Communication & Ors. Vs Chitra Sharma & Ors.
Delhi High Court · (2025) 09 DEL CK 1603
High Courts16 Sept 2025Disposed Of
Praveen Kumar Sharma Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1601
Delhi Municipal Corporation Act, 1957-Section 347BNational Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2023
High Courts15 Sept 2025Disposed Of
Mange Ram Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1618
CGHS/CS (MA) Rules, 1944
High Courts15 Sept 2025Disposed Of
M/S Micro Nickel Pvt. Ltd. Vs Shri Ramjag Yadav
Delhi High Court · (2025) 09 DEL CK 1641
Code of Civil Procedure, 1908-Order IX Rule 13
High Courts15 Sept 2025
M/S Adigear International & Ors. Vs M/S Anj Enterprises
Delhi High Court · (2025) 09 DEL CK 1642
Code of Civil Procedure, 1908-Section 115, Order VIII Rule 9
High Courts15 Sept 2025Allowed
M/S Travel Corporation India Ltd. Vs Shri Chandra Prakash Tiwari
Delhi High Court · (2025) 09 DEL CK 1643
Industrial Disputes Act, 1947-Section 17-B
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Diwakar Singh
Delhi High Court · (2025) 09 DEL CK 1644
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Hari Kishan
Delhi High Court · (2025) 09 DEL CK 1645
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Kailash Chand & Anr.
Delhi High Court · (2025) 09 DEL CK 1646
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Bhuwan Chand Joshi
Delhi High Court · (2025) 09 DEL CK 1648
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors Pvt Ltd Vs Manoj Bisht
Delhi High Court · (2025) 09 DEL CK 1649
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Sujit Kumar
Delhi High Court · (2025) 09 DEL CK 1650
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors Pvt Ltd Vs Md. Ishaq
Delhi High Court · (2025) 09 DEL CK 1651
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Gopal Bhardwaj
Delhi High Court · (2025) 09 DEL CK 1652
High Courts15 Sept 2025Disposed Of
Satish Kumar & Anr. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 2215
Delhi Municipal Corporation Act, 1957-Section 345-A, 349Registration Act, 1908Constitution of India-Article 226
High Courts15 Sept 2025Dismissed
Vishal Kumar Mehra Vs University Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1682
High Courts15 Sept 2025Disposed Of
Heena Kausar Vs MCD & Ors.
Delhi High Court · (2025) 09 DEL CK 1687
Delhi Municipal Corporation Act, 1957-Sections 348, 349