High Courts23 Oct 2000
COMMISSIONER OF INCOME TAX Vs FREEWHEELS INDIA LTD.
Delhi High Court · (2000) 248 ITR 689
COURT ARCHIVE
Delhi High Court judgments
1,24,782 judgments · page 5,353 of 6,240
High Courts23 Oct 2000
Institute of Chartered Accountants of India Vs S.K. Jain
Delhi High Court · (2000) 7 AD 1101 : (2000) 56 DRJ 671
High Courts20 Oct 2000Allowed
Saraswati Devi Vs Union of India (UOI)
Delhi High Court · (2001) 4 RCR(Civil) 511
Land Acquisition Act, 1894 — Section 18, 23, 54
High Courts20 Oct 2000
P.M. Diesels Ltd. Vs Patel Field Marshal Agencies and Others
Delhi High Court · (2000) 10 DEL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Oct 2000Allowed
Prafulla Chandra Bidwaj Vs All India Institute of Medical Sciences and Another
Delhi High Court · (2000) 10 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts20 Oct 2000
State Vs Shaqila and Others
Delhi High Court · (2000) 55 DRJ 713
Penal Code, 1860 (IPC) — Section 302
High Courts20 Oct 2000
United Ink and Varnish Co. Ltd. Vs State of Ors.
Delhi High Court · (2001) 2 AD 783 : (2001) 89 DLT 367 : (2001) 57 DRJ 402 : (2001) 2 RCR(Criminal) 95
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts20 Oct 2000
Prafullachandra Bidwai Vs AIIMS and Another
Delhi High Court · (2000) 3 AD 494 : AIR 2001 Delhi 19
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 4
High Courts19 Oct 2000
Nitin Walia Minor through (Sh. Vijay Pal Walia) Vs Union of India (UOI) and Others
Delhi High Court · (2001) 1 ACC 275 : (2001) ACJ 462 : AIR 2001 Delhi 140
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, 96
High Courts19 Oct 2000
Bishwajeet Singh Vs Bikramjit Singh and Others
Delhi High Court · (2000) 10 DEL CK 0059
Partition Act, 1893 — Section 4
High Courts19 Oct 2000
Lalit Kumar Bagla Vs Rakesh Gupta
Delhi High Court · (2000) 55 DRJ 812 : (2001) 4 RCR(Civil) 347
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts19 Oct 2000Disposed Off
Parminder Pal Singh Vs Union of India (UOI) and Another
Delhi High Court · (2000) 55 DRJ 677
High Courts19 Oct 2000
Madhumilan Syntex Limited and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2000) 10 DEL CK 0045
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 3(1)
High Courts18 Oct 2000
Brhampal and Others Vs Bharat Heavy Electrical Ltd. and Others
Delhi High Court · (2000) 7 AD 1111 : (2001) 88 FLR 951
High Courts18 Oct 2000
Sanjay Rajendra Sharma @ Sunil Chhibber Vs Union of India
Delhi High Court · (2000) 7 AD 1132 : (2001) CriLJ 298 : (2000) 88 DLT 458 : (2000) 55 DRJ 660 : (2000) 72 ECC 583 : (2001) 1 JCC 43
High Courts18 Oct 2000
Preeti Gupta and Others Vs Rajendra Prahladkar and Another
Delhi High Court · (2002) 24 PTC 64
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Oct 2000
R.P. Sharma Vs Union of India and Others
Delhi High Court · (2000) 4 CompLJ 371
Company Law Settlement Scheme, 2000 — Section 637
High Courts18 Oct 2000
Vikas Agarwal Vs Ms. Anubha
Delhi High Court · (2000) 7 AD 1064 : (2001) 90 DLT 801 : (2001) 1 DMC 676 : (2000) 56 DRJ 485 : (2001) 1 RCR(Civil) 629
High Courts18 Oct 2000
A.K. Sharma (Corporal) Vs Union of India and Others
Delhi High Court · (2000) 10 DEL CK 0012
High Courts18 Oct 2000
Dr. M.V. Rao Vs Chief General Manager, S.B.I. and Another
Delhi High Court · (2000) 7 AD 1002 : (2001) 89 FLR 44 : (2001) 1 LLJ 1634