High Courts02 Nov 2000
National India Constructor Vs National Buildings Construction Corp. Ltd. and Another
Delhi High Court · (2000) 55 DRJ 824
Arbitration Act, 1940 — Section 10, 12
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,352 of 6,241
High Courts02 Nov 2000Dismissed
Suresh Chand Jain Vs Siri Chand Jain
Delhi High Court · (2002) 1 CivCC 339 : (2001) 4 RCR(Civil) 395
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Nov 2000Dismissed
Mrs. Kusum Duggal Vs Mrs. Kaushalya Jhingran and Another
Delhi High Court · AIR 2001 Delhi 100 : (2001) 2 RCR(Civil) 53
Delhi High Court Act, 1966 — Section 10
High Courts02 Nov 2000
Northern India Chemical Distributors Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 3 AD 802(1) : (2001) 248 ITR 790 : (2001) 114 TAXMAN 332
Income Tax Act, 1961 — Section 256(1), 37
High Courts02 Nov 2000
Magnum International Trading Company Ltd. Vs Export Credit Guarantee Corporation of India
Delhi High Court · (2000) 55 DRJ 664
Civil Procedure Code, 1908 (CPC) — Section 17, 18, 20
High Courts02 Nov 2000
Association for Democratic Reforms Vs Union of India (UOI) and Another
Delhi High Court · AIR 2001 Delhi 126 : (2000) 57 DRJ 82
Constitution of India, 1950 — Article 19(1), 226, 246Representation of the People Act, 1951 — Section 8
High Courts01 Nov 2000
Commissioner of Income Tax Vs Smt. Brinda Kumari
Delhi High Court · (2000) 164 CTR 646 : (2002) 253 ITR 343 : (2001) 114 TAXMAN 266
Income Tax Act, 1961 — Section 54(1)
High Courts01 Nov 2000
COMMISSIONER OF INCOME TAX Vs PRINTPAK MACHINERY LTD.
Delhi High Court · (2001) 164 CTR 581 : (2001) 248 ITR 684
High Courts01 Nov 2000Partly Allowed
Rajeshuri (deceased) through L.Rs. Vs Union of India (UOI)
Delhi High Court · (2000) 11 DEL CK 0007
High Courts01 Nov 2000
The Commissioner of Income Tax Delhi-IV Vs M/s. Printpak Machinery Ltd.
Delhi High Court · (2000) 7 AD 1234 : (2000) 164 CTR 581 : (2001) 89 DLT 601 : (2001) 114 TAXMAN 243
High Courts31 Oct 2000
K.B. and Co. Vs Commissioner of Income Tax
Delhi High Court · (2000) 57 DRJ 208 : (2001) 248 ITR 706 : (2001) 114 TAXMAN 286
Income Tax Act, 1961 — Section 256(1)
High Courts31 Oct 2000Allowed
Ashok Manufacturing Company Pvt. Ltd. Vs C.K. Moorjani
Delhi High Court · (2003) 156 ELT 184
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts31 Oct 2000
K.B. and CO. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 164 CTR 478
High Courts31 Oct 2000
Distillers'' Trading Corporation Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 252 ITR 795 : (2001) 115 TAXMAN 526
Income Tax Act, 1961 — Section 256(1)
High Courts31 Oct 2000
Commissioner of Income Tax Vs Mool Chand Siri Kishan Dass
Delhi High Court · (2001) 168 CTR 648 : (2001) 248 ITR 463 : (2001) 117 TAXMAN 781
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts31 Oct 2000
Hindustan Pencils Private Limited and another Vs M/s. Universal Trading Company
Delhi High Court · (2000) 2 PTC 561 : (2002) 1 RCR(Civil) 94
Trade and Merchandise Marks Act, 1958 — Section 107, 46, 56
High Courts31 Oct 2000
P.N. Krishna Murthy Vs Cooperative for American Relief Everywhere Cooperative for American Relief Everywhere Vs P.N. Krishna Murthy and Another
Delhi High Court · (2000) 7 AD 1009 : AIR 2001 Delhi 258 : (2000) 88 DLT 506 : (2001) 2 RAJ 87 : (2001) 4 RCR(Civil) 702
High Courts30 Oct 2000
Commissioner of Income Tax Vs D.R. Sondhi
Delhi High Court · (2001) 1 AD 225 : (2001) 89 DLT 85 : (2000) 57 DRJ 518 : (2001) 248 ITR 695 : (2001) 114 TAXMAN 259
Income Tax Act, 1961 — Section 10(10), 15, 16, 17, 17(3)
High Courts30 Oct 2000Allowed
Puran Singh Vs NCT of Delhi and Another
Delhi High Court · (2001) 73 ECC 455 : (2001) 2 RCR(Criminal) 92
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50