High Courts13 Jul 2001Allowed
M/s. Supreme Industries Ltd. Vs M/s. Intermolde India and Others
Delhi High Court · (2001) 3 ARBLR 569 : (2001) 94 DLT 474
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 16
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,321 of 6,263
High Courts13 Jul 2001
Shri S. P. Saigal Vs Shri Sunil Saigal and Another
Delhi High Court · (2001) 59 DRJ 801 : (2001) 4 RCR(Civil) 718
Hindu Succession Act, 1956 — Section 14(1), 14(2)Limitation Act, 1963 — Article 59
High Courts13 Jul 2001
Sh. Prem Chand Goddodia Vs Sh. Jaswant Rai
Delhi High Court · (2001) 94 DLT 197
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 23 Rule 1, Order 33 Rule 3, Order 7 Rule 11, 151
High Courts13 Jul 2001
C.S. Rathour (Advocate) Vs Union of India and Others
Delhi High Court · (2001) 59 DRJ 522
Constitution of India, 1950 — Article 370, 44
High Courts12 Jul 2001
M/s D.D. Sharma Vs Union of India and Another
Delhi High Court · (2001) 07 DEL CK 0194
High Courts12 Jul 2001
Scindia Potteries Vs Commissioner of Income Tax
Delhi High Court · (2001) 171 CTR 455 : (2002) 253 ITR 168 : (2001) 119 TAXMAN 341
Income Tax Act, 1961 — Section 23, 256(1), 28
High Courts12 Jul 2001Dismissed
Rama Tyagi and Another Vs State
Delhi High Court · (2001) 93 DLT 127 : (2001) 2 DMC 430
Penal Code, 1860 (IPC) — Section 304, 34
High Courts12 Jul 2001Dismissed
Smt. Surjeet Kaur Vs Union of India and Another
Delhi High Court · (2003) 60 DRJ 133
Defense Services Regulation, 1962 — Regulation 623
High Courts12 Jul 2001
Mr. Pramod Kumar Gupta Vs M/s. Skylink Chemicals
Delhi High Court · (2001) 93 DLT 143 : (2001) 60 DRJ 195
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20
High Courts11 Jul 2001
Sh. Rama Kant Chaturvedi Vs Sh. Mithlesh Chandra Chaturvedi
Delhi High Court · (2001) 94 DLT 511 : (2001) 60 DRJ 321 : (2002) 1 RCR(Civil) 113
Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 2, 59, 63
High Courts11 Jul 2001
Narula Finance Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 171 CTR 335 : (2002) 253 ITR 49 : (2001) 119 TAXMAN 230
Income Tax Act, 1961 — Section 147, 148, 2(35), 256(1)
High Courts11 Jul 2001
Manju Sharma Vs Indian Council for Research on International Economic Relations Bindu Saxena Vs Indian Council for Research on International Economic Relations
Delhi High Court · (2002) 95 DLT 413 : (2002) 63 DRJ 109
Constitution of India, 1950 — Article 12
High Courts11 Jul 2001
Structural Waterproofing and Others Vs Mr. Amit Gupta and Others
Delhi High Court · (2001) 93 DLT 496
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 10, 2Trade and Merchandise Marks Act, 1958 — Section 21, 35, 35(1), 44, 47
High Courts11 Jul 2001
M/S. Sangam Theatres Pvt. Ltd. Vs Entertainment Tax Officer and others
Delhi High Court · (2001) 93 DLT 135 : (2001) 59 DRJ 544
Constitution of India, 1950 — Article 226Delhi Entertainments and Betting Tax Act, 1996 — Section 15, 15(1), 15(3), 16, 16(1)Delhi Entertainments and Betting Tax Rules, 1997 — Rule 14(2), 38, 5(2)
High Courts11 Jul 2001
Sh. Vinod Kumar Vs DDA
Delhi High Court · (2001) 07 DEL CK 0035
Arbitration Act, 1940 — Section 14
High Courts11 Jul 2001
VHEL Industries Ltd. Vs The Dept. of Telecommunication and Another
Delhi High Court · (2001) 07 DEL CK 0023
Arbitration and Conciliation Act, 1996 — Section 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 22(3)
High Courts11 Jul 2001Allowed
Delhi Transport Corporation Vs The Presiding Officer, Industrial Tribunal No. II and Another Delhi Transport Corporation Vs Mr. Dalip Kumar Ex-Driver B. No. 18439 and Another Delhi Transport Corporation Vs Mr. Thakur Singh Conductor B. No. 23710 T. No. 52073 and Another
Delhi High Court · (2001) 93 DLT 420 : (2002) 93 FLR 359 : (2002) 4 LLJ 871
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 17Specific Relief Act, 1963 — Section 2
High Courts10 Jul 2001Dismissed
Diwakar and Others Vs The State (NCT of Delhi)
Delhi High Court · (2001) CriLJ 4614 : (2001) 94 DLT 526 : (2002) 61 DRJ 150
Criminal Procedure Code, 1973 (CrPC) — Section 313, 322, 326, 350, 406Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jul 2001Dismissed
Emmanneul Uchenna Ezenwosu Vs Narcotics Control Bureau
Delhi High Court · (2002) 142 ELT 564
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 50, 67