High Courts16 Jul 2001
Mina Exports Limited Vs Mr. Ajit Kumar Jain
Delhi High Court · (2001) 07 DEL CK 0191
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,320 of 6,263
High Courts16 Jul 2001Dismissed
Shri Karma Veer Vs Union of India and others
Delhi High Court · (2001) 07 DEL CK 0183
Constitution of India, 1950 — Article 226
High Courts16 Jul 2001
Commissioner of Income Tax Vs Dr. Karni Singh
Delhi High Court · (2001) 171 CTR 519 : (2002) 256 ITR 165 : (2002) 123 TAXMAN 186 : (2001) 119 TAXMAN 378
Income Tax Act, 1961 — Section 52(2)
High Courts16 Jul 2001
D.L.F. Universal Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 119 TAXMAN 373
High Courts16 Jul 2001
Commissioner of Income Tax Vs sir shri ram foundation
Delhi High Court · (2001) 119 TAXMAN 380
High Courts16 Jul 2001
Commissioner of Income Tax Vs Smt. Sushila Devi
Delhi High Court · (2001) 171 CTR 517 : (2002) 256 ITR 179 : (2001) 119 TAXMAN 464
Income Tax Act, 1961 — Section 52, 52(2)
High Courts16 Jul 2001
Commissioner of Income Tax Vs Bhagat Construction Co.
Delhi High Court · (2001) 171 CTR 648 : (2002) 253 ITR 177 : (2001) 119 TAXMAN 375
Finance Act, 1979 — Section 2(7)Income Tax Act, 1961 — Section 154, 256(1), 32A
High Courts16 Jul 2001Dismissed
Smt. Uma Aggarwal and Others Vs Sh. Rajesh Gupta and Others
Delhi High Court · (2001) 94 DLT 317
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 Jul 2001
M/s Fujitsu ICIM Ltd. Vs M/s KLG System Ltd.
Delhi High Court · (2001) 94 DLT 164 : (2001) 60 DRJ 226
High Courts16 Jul 2001
D.K. Goel Vs Dr. (Mrs.) Kamal Sujit
Delhi High Court · (2001) CriLJ 3913 : (2001) 93 DLT 40 : (2001) 60 DRJ 282
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Jul 2001
The Commissioner of Income Tax, Delhi - IV Vs Shri Virender Kumar, Delhi
Delhi High Court · (2001) 171 CTR 460 : (2001) 93 DLT 213 : (2001) 59 DRJ 538 : (2001) 252 ITR 539 : (2001) 119 TAXMAN 337
Hindu Succession Act, 1956 — Section 8Income Tax Act, 1961 — Section 256(1)
High Courts16 Jul 2001Dismissed
S. Santokh Singh and others Vs S. Gurbux Singh
Delhi High Court · (2001) 07 DEL CK 0056
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 32 Rule 10, Order 32 Rule 11, 96
High Courts16 Jul 2001
Commissioner of Income Tax Vs Hindustan Insecticides Ltd.
Delhi High Court · (2001) 171 CTR 515 : (2002) 254 ITR 302 : (2001) 119 TAXMAN 233
High Courts16 Jul 2001Allowed
Shri Ram Sarvariva and Sons Vs Union of India
Delhi High Court · (2002) 62 DRJ 311
Land Acquisition Act, 1894 — Section 17, 4, 54, 6
High Courts16 Jul 2001
Commissioner of Customs (Gen) Vs Shri Ravi Mittal and Another
Delhi High Court · (2001) 93 DLT 71 : (2001) 59 DRJ 642
Customs Act, 1962 — Section 129Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts16 Jul 2001
Commissioner of Income Tax Vs Sir Sobha Singh Public Charitable Trust
Delhi High Court · (2001) 167 CTR 358 : (2001) 250 ITR 475 : (2002) 120 TAXMAN 795 : (2001) 120 TAXMAN 795
High Courts16 Jul 2001
The Trustees of Safadar Hashmi Memorial Trust Vs Govt of NCT of Delhi
Delhi High Court · (2001) CriLJ 3689 : (2001) 60 DRJ 208
Criminal Procedure Code, 1973 (CrPC) — Section 95, 99A, 99GPenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 219, 292
High Courts16 Jul 2001
Shri Dalbir Singh Vs State (NCT of Delhi) and Others
Delhi High Court · (2001) 93 DLT 615 : (2002) 63 DRJ 153 : (2001) 4 RCR(Criminal) 831
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(4), 145(6)(a)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts13 Jul 2001
Jason Links(I) Pvt. Limited Vs MTNL and Another
Delhi High Court · (2001) 94 DLT 543 : (2001) 60 DRJ 100 : (2002) 2 RCR(Civil) 441
Arbitration Act, 1940 — Section 15, 16, 30, 33
High Courts13 Jul 2001
Bipin Gupta and Others Vs Laxmi Narain Gupta and Others
Delhi High Court · (2001) 07 DEL CK 0055