High Courts16 Aug 2001Allowed
Shri Ashok Kumar Singh Vs Union of India and others
Delhi High Court · (2002) 61 DRJ 43
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,306 of 6,263
High Courts16 Aug 2001Dismissed
M/s Banaras Clothiers (P) Ltd. Vs Padam Chand Jain and another
Delhi High Court · (2001) 08 DEL CK 0229
Civil Procedure Code, 1908 (CPC) — Section 151, 24
High Courts16 Aug 2001
Commissioner of Income Tax Vs Jain Brothers
Delhi High Court · (2001) 171 CTR 61 : (2001) 252 ITR 655 : (2002) 120 TAXMAN 307
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1), 274(2)
High Courts16 Aug 2001Dismissed
Bimla Devi Vs Delhi Vidyut Board
Delhi High Court · (2001) 93 DLT 692
Constitution of India, 1950 — Article 16
High Courts16 Aug 2001
National Industrial Development Corporation Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 172 CTR 654 : (2002) 253 ITR 489 : (2001) 119 TAXMAN 721
Income Tax Act, 1961 — Section 163, 195, 195(1), 195(2), 256
High Courts16 Aug 2001
Rajesh Brothers Vs Commissioner of Income Tax
Delhi High Court · (2001) 252 ITR 213 : (2003) 129 TAXMAN 884
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Aug 2001
Gangeshwar Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 97 DLT 681 : (2002) 254 ITR 589 : (2003) 127 TAXMAN 588
High Courts14 Aug 2001
Director of Income Tax Vs Agrim Charan Foundation
Delhi High Court · (2001) 119 TAXMAN 569
High Courts14 Aug 2001Dismissed
Sh. Raj Chawla Vs Sh. P.N. Kapoor
Delhi High Court · (2002) 1 CivCC 171 : (2001) 107 CompCas 592 : (2001) 93 DLT 316 : (2001) 60 DRJ 63 : (2001) 4 RCR(Criminal) 794
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
High Courts14 Aug 2001
All India Lawyers Union Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 93 DLT 187 : (2001) 59 DRJ 815
Constitution of India, 1950 — Article 226
High Courts14 Aug 2001
B.M. Labroo Vs Vibhoo Kumar and Others
Delhi High Court · (2001) 08 DEL CK 0126
Arbitration Act, 1940 — Section 17, 28, 30, 33, 34
High Courts14 Aug 2001Dismissed
M/s Babu Ram and Co. Vs Delhi Development Authority
Delhi High Court · (2001) 08 DEL CK 0125
High Courts14 Aug 2001
Shri Uday Punj Vs Minicipal Corporation of Delhi
Delhi High Court · (2001) 93 DLT 587
High Courts14 Aug 2001
Director of Income Tax (Exemption) Vs Agrim Charan Foundation
Delhi High Court · (2002) 172 CTC 95 : (2002) 172 CTR 95 : (2002) 253 ITR 593
Income Tax Act, 1961 — Section 11, 11(5), 12, 13(1)
High Courts14 Aug 2001
M/s Shah Construction Company Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 08 DEL CK 0095
High Courts14 Aug 2001Allowed
Sh. Suresh Kumar Gupta Vs Delhi Development Authority
Delhi High Court · (2001) 93 DLT 699
High Courts14 Aug 2001
Shri R.S. Monga Vs D.D.A. and another
Delhi High Court · (2001) 08 DEL CK 0081
High Courts14 Aug 2001Dismissed
Smt. Vimla Sharma @ Bimla Sharma Vs Smt. Veeran Devi
Delhi High Court · (2001) 94 DLT 129
Delhi Rent Control Act, 1958 — Section 14
High Courts13 Aug 2001
K.S. Mathew and others Vs Govt. of NCT, Delhi and others Vijay Bala Bhanot and others Vs Govt. of NCT, Delhi and others Govt. of NCT of Delhi Vs Delhi Diagnostic Scientists Association and others
Delhi High Court · (2001) 08 DEL CK 0265
Constitution of India, 1950 — Article 14, 16
High Courts13 Aug 2001
Prem Wati Vs State
Delhi High Court · (2001) 93 DLT 646 : (2001) 2 DMC 701
Criminal Procedure Code, 1973 (CrPC) — Section 382, 438Penal Code, 1860 (IPC) — Section 34, 406, 498A