High Courts21 Aug 2001
M/s Indo Canadian Transport Co. Vs Airports Authority of India and others
Delhi High Court · (2004) 1 CTLJ 76 : (2002) 98 DLT 618
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,304 of 6,263
High Courts21 Aug 2001Dismissed
State Bank of India Vs The Rachna Consumer Co. Op. Store Ltd. and anr
Delhi High Court · (2001) 08 DEL CK 0254
High Courts21 Aug 2001Allowed
Khandelwal Laboratories Ltd. Vs FDC Limited
Delhi High Court · (2001) 94 DLT 141
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts21 Aug 2001
Shankar Lal Vs Union of India and Others
Delhi High Court · (2001) 08 DEL CK 0237
High Courts21 Aug 2001Allowed
Sudhir Batra Trading as Mech (India) Vs Arjies Aluminum Udyog
Delhi High Court · (2002) 95 DLT 876
Trade and Merchandise Marks Act, 1958 — Section 12(3), 120, 28, 33
High Courts21 Aug 2001
Shri Surinder Pal Singh Vs Union of India and another
Delhi High Court · (2001) 93 DLT 542 : (2002) 62 DRJ 58 : (2001) 78 ECC 49 : (2002) 139 ELT 24
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11(2, 14(3), 3)Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 108
High Courts21 Aug 2001
Lok Nath Dutt Vs Siva Electronica and Others
Delhi High Court · (2001) 08 DEL CK 0170
Constitution of India, 1950 — Article 12, 309, 311(2)Specific Relief Act, 1963 — Section 14
High Courts21 Aug 2001Dismissed
Shri Gajinder Pal Singh Vs Shri Mehtab Singh and others
Delhi High Court · (2001) 08 DEL CK 0129
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 9, Order 6 Rule 17, Order 7 Rule 11, 151
High Courts21 Aug 2001Dismissed
Shri Ram Singh and Others Vs Union of India and Others
Delhi High Court · (2001) 94 DLT 788 : (2001) 60 DRJ 708
Delhi Land Reforms Act, 1954 — Section 185Land Acquisition Act, 1894 — Section 11, 30, 31, 4
High Courts21 Aug 2001Allowed
Ms. Geeta Mahadevan Vs Union of India and others
Delhi High Court · (2001) 94 DLT 102 : (2002) 61 DRJ 540
Constitution of India, 1950 — Article 311
High Courts21 Aug 2001Partly Allowed
Union of India Vs Mr. Suresh and Another Union of India Vs Mr. Chatra Pal and Another
Delhi High Court · (2001) 93 DLT 594 : (2001) 60 DRJ 368 : (2002) 1 LLJ 323
High Courts21 Aug 2001Allowed
Shri Dhan Singh Vs Municipal Corporation of Delhi and others Shri Satya Prakash Vs Municipal Corporation of Delhi and others
Delhi High Court · (2001) 08 DEL CK 0085
Constitution of India, 1950 — Article 14, 16Delhi School Education Act, 1973 — Section 20, 20(6)Delhi School Education Rules, 1973 — Rule 27, 46, 47
High Courts21 Aug 2001Dismissed
Shri Daya Nand and another Vs Commissioner of Police and Others
Delhi High Court · (2001) 93 DLT 563 : (2002) 61 DRJ 583
Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 227, 232Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12
High Courts21 Aug 2001Dismissed
Shri K.L. Gera Vs Presiding Officer and others
Delhi High Court · (2001) 08 DEL CK 0048
Constitution of India, 1950 — Article 226
High Courts21 Aug 2001Allowed
Shri Chander Mohan Vs Union of India
Delhi High Court · (2001) 93 DLT 379 : (2001) 60 DRJ 159
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16
High Courts21 Aug 2001Dismissed
State of Maharashtra Vs Shri R.B. Sharma and others
Delhi High Court · (2001) 93 DLT 318 : (2002) 63 DRJ 145 : (2002) 1 SCT 392
High Courts20 Aug 2001Allowed
D.L.F. Universal Ltd. Vs Union of India and Another
Delhi High Court · (2001) 93 DLT 832 : (2001) 60 DRJ 288
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts20 Aug 2001Allowed
Mr. B.R. Anand Vs Mr. Prem Sagar
Delhi High Court · (2001) 93 DLT 370 : (2001) 60 DRJ 445
Delhi Rent Control Act, 1958 — Section 14(1), 25Evidence Act, 1872 — Section 116
High Courts20 Aug 2001Allowed
Delhi Jan Sudhar Samiti Vs Oriental Bank of Commerce and others
Delhi High Court · (2001) 08 DEL CK 0162
High Courts20 Aug 2001
Societe Des Products NESTLE, SA and Others Vs Essar Industries and Others
Delhi High Court · (2002) 5 AD 521 : (2002) 62 DRJ 352 : (2002) 24 PTC 156
Civil Procedure Code, 1908 (CPC) — Section 10, 115