High Courts28 Aug 2002
Pumps and Machinery Corporation Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2002) 08 DEL CK 0217
COURT ARCHIVE
Delhi High Court judgments
1,26,383 judgments · page 5,254 of 6,320
High Courts28 Aug 2002Dismissed
Mayank Aggarwal, Puneet Mehta, Sh. K.K. Aggarwal, Deepak Gupta and Dhanpat Singh Vs D.D.A.
Delhi High Court · (2002) 08 DEL CK 0214
High Courts28 Aug 2002Allowed
Govt. of NCT of Delhi and Others Vs Rajbir Singh
Delhi High Court · (2003) 3 SLJ 436
Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 19Punjab Police Rules, 1934 — Rule 13.1, 13.8(2)
High Courts28 Aug 2002Dismissed
Shri Tejinder Charan Saxena and Others Vs Punjab National Bank
Delhi High Court · (2002) 08 DEL CK 0083
High Courts28 Aug 2002
Municipal Corporation of Delhi Vs A.M. Khanwilkar and Another
Delhi High Court · (2005) 117 DLT 290
Delhi Apartment Ownership Act, 1986 — Section 22, 22(2)Delhi Municipal Corporation Act, 1957 — Section 124, 126, 126(2), 128
High Courts28 Aug 2002
Union of India (UOI) and Others Vs Sh. J.P. Sharma and Another
Delhi High Court · (2002) 08 DEL CK 0015
High Courts27 Aug 2002Allowed
Design Team Consultants (P) Ltd. Vs Salar Jung Museum and Another
Delhi High Court · (2002) 99 DLT 796 : (2003) 42 SCL 30
Arbitration and Conciliation Act, 1996 — Section 11(4)
High Courts27 Aug 2002Dismissed
Chander Pal Vs N.C.T. of Delhi and Others Ravinder Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2003) 66 DRJ 804
Constitution of India, 1950 — Article 14, 16, 226, 227, 300ADelhi Police (Appointment and Recruitment) Rules, 1980 — Rule 3, 5, 9Delhi Police Act, 1978 — Section 5
High Courts27 Aug 2002
Baldev Raj Vs Presiding Officer and Others
Delhi High Court · (2003) 3 SLJ 499
Constitution of India, 1950 — Article 226
High Courts27 Aug 2002
Virumal Parveen Kumar Vs Gokal Chand Hari Chand
Delhi High Court · (2002) 25 PTC 672
High Courts27 Aug 2002Dismissed
Malvika Apparels and Another Vs Union of India (UOI) and Another
Delhi High Court · (2002) 112 CompCas 335 : (2003) 42 SCL 85
Companies Act, 1956 — Section 169, 169(6), 186
High Courts27 Aug 2002Dismissed
Satyawati Sharma Vs Union of India (UOI) and Another
Delhi High Court · AIR 2002 Delhi 509 : (2002) 100 DLT 259
Constitution of India, 1950 — Article 14, 21, 226Delhi Rent Act, 1995 — Section 29(2)Delhi Rent Control Act, 1958 — Section 14, 14(1)
High Courts27 Aug 2002
Shri L.C. Lai and Others Vs State
Delhi High Court · AIR 2003 Delhi 63
Succession Act, 1925 — Section 276, 63
High Courts26 Aug 2002Allowed
J.K. Corporation Limited Vs Digipulse India (P) Limited
Delhi High Court · (2002) 08 DEL CK 0236
Sales of Goods Act, 1930 — Section 12
High Courts26 Aug 2002Dismissed
Akshay Das Vs Council for the Indian School Certificate Examination
Delhi High Court · (2002) 08 DEL CK 0195
High Courts26 Aug 2002
British India Corporation Ltd. and Another Vs Khariti Ram and Others
Delhi High Court · (2003) 26 PTC 590
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 29, 58
High Courts26 Aug 2002
Nirmala Devi Vs D.D.A.
Delhi High Court · (2002) 08 DEL CK 0126
Constitution of India, 1950 — Article 14, 21
High Courts26 Aug 2002
Margadarsi Marketing Private Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2002) 08 DEL CK 0087
Antiquities and Art Treasures Act, 1972 — Section 24Constitution of India, 1950 — Article 14, 19(1), 300A
High Courts26 Aug 2002Allowed
Anil Jindal Vs Union of India (UOI) and Others
Delhi High Court · (2002) 100 DLT 398
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Customs Act, 1962 — Section 108, 111, 113, 114, 2(39)Penal Code, 1860 (IPC) — Section 107
High Courts26 Aug 2002
Arti Dass Vs Tirath Parkash Sharma
Delhi High Court · (2002) 64 DRJ 747
Delhi Rent Control Act, 1958 — Section 2Hindu Adoptions and Maintenance Act, 1956 — Section 21